High Courts04 Apr 1973
Lincoln J. Willis Vs Shanisul Haque and Others
Calcutta High Court · (1974) CriLJ 23 : 77 CWN 704
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 114, 427
COURT ARCHIVE
Calcutta High Court judgments, 1973
321 judgments · page 12 of 17
High Courts02 Apr 1973Dismissed
Gopal Chandra Biswas Vs State of West Bengal and Others
Calcutta High Court · AIR 1974 Cal 3 : (1973) 1 CALLT 58 : 77 CWN 642
Contempt of Courts Act, 1971 — Section 3
High Courts30 Mar 1973
Rukmani Debi Kashuka Vs Jadu Nath Misra and Others
Calcutta High Court · (1974) CriLJ 1139 : 77 CWN 570
Criminal Procedure Code, 1898 (CrPC) — Section 160
High Courts28 Mar 1973Dismissed
Ramgopal Lath Vs The Commonwealth Assurance Co. Ltd.
Calcutta High Court · AIR 1973 Cal 504
Arbitration Act, 1940 — Section 20(4)
High Courts28 Mar 1973Allowed
The Jay Engineering Works Ltd. Vs M.G. Wagh and Others
Calcutta High Court · AIR 1973 Cal 413 : (1973) 1 CALLT 306
Foreign Exchange Regulation Act, 1947 — Section 12(2), 12(3), 23D
High Courts28 Mar 1973Dismissed
Billeswar Kumar Vs Smt. Nirupama Debi and Others
Calcutta High Court · AIR 1973 Cal 460
Succession Act, 1925 — Section 59, 63
High Courts27 Mar 1973Allowed
Dilip Kumar Singha Vs Abodh Gopal Ghosh
Calcutta High Court · AIR 1973 Cal 473 : 77 CWN 515
West Bengal Premises Tenancy Act, 1956 — Section 13(1)
High Courts27 Mar 1973
Hindusthan Motors Ltd. Vs Monopolies and Restrictive Trade Practices Commission and Others
Calcutta High Court · AIR 1973 Cal 450 : (1973) 1 CALLT 85 : 77 CWN 711
Constitution of India, 1950 — Article 226Monopolies and Restrictive Trade Practices Act, 1969 — Section 12, 2, 30(2), 30(3)
High Courts27 Mar 1973
Borjahan Khan Vs 24-Parganas Southern Co-operative Bank
Calcutta High Court · 77 CWN 691
Constitution of India, 1950 — Article 12, 226
High Courts26 Mar 1973Allowed
Saroj Kanti Basu Vs R.T.A. and Others
Calcutta High Court · AIR 1974 Cal 182 : 77 CWN 805
Motor Vehicles Act, 1939 — Section 47
High Courts23 Mar 1973
Performing Right Society Ltd. and Others Vs Commissioner of Income Tax and Others
Calcutta High Court · (1974) 93 ITR 44
Income Tax Act, 1961 — Section 5(2), 9, 9(1)
High Courts23 Mar 1973Allowed
Sm. Belarani Bhattacharyya and Others Vs Khondkar Asadar Rahaman and Others
Calcutta High Court · AIR 1975 Cal 79 : 77 CWN 633
High Courts23 Mar 1973Allowed
Commissioners for Basirhat Municipality Vs Anukul Chandra Das and Others
Calcutta High Court · 77 CWN 797
Bengal Municipal Act, 1932 — Section 102, 123, 155, 155, 156Constitution of India, 1950 — Article 13, 14Evidence Act, 1872 — Section 65
High Courts23 Mar 1973Allowed
Madan Mohan Sureka Vs Bhavani Cinema and Others
Calcutta High Court · AIR 1974 Cal 6 : (1974) 2 ILR (Cal) 258
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 3
High Courts23 Mar 1973Dismissed
Umasankar Das Vs State of West Bengal
Calcutta High Court · 77 CWN 899
Civil Procedure Code, 1908 (CPC) — Section 80Government Of India Act, 1935 — Section 240, 240(3)Limitation Act, 1963 — Section 15, 23
High Courts23 Mar 1973Dismissed
Jaypal Singh Vs Sambhu Nath Barrick and Others
Calcutta High Court · 77 CWN 974
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts21 Mar 1973Dismissed
Jute Distributors Vs Sushil Kumar Gupta and Others
Calcutta High Court · AIR 1974 Cal 386 : 78 CWN 962
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Contract Act, 1872 — Section 178Forward Contracts (Regulation) Act, 1952 — Section 15(4)
High Courts21 Mar 1973Allowed
Shalimar Paints Ltd. Vs Third Industrial Tribunal and Others
Calcutta High Court · 77 CWN 666
Industrial Disputes Act, 1947 — Section 10, 10(1), 10(1)(d), 2, 2(k)
High Courts20 Mar 1973
Biswanath Samanta Vs Income Tax Officer, A-Ward and Others
Calcutta High Court · (1973) 92 ITR 331
Income Tax Act, 1961 — Section 148
High Courts20 Mar 1973Partly Allowed
Commissioners of Basirhat Municipality Vs Anukul Chandra Das and Others
Calcutta High Court · AIR 1974 Cal 9 : 77 CWN 22
Bengal Municipal Act, 1932 — Section 102, 157(1), 162(2), 162A, 524