High Courts02 Jan 1973Allowed
Jagdish Prasad Vs Union of India (UOI)
Calcutta High Court · 77 CWN 879 : (1977) 1 ILR (Cal) 117
Calcutta Port Act, 1890 — Section 32, 32(1), 47, 506Constitution of India, 1950 — Article 226, 94
COURT ARCHIVE
Calcutta High Court judgments, 1973
321 judgments · page 17 of 17