High Courts07 Feb 1973
Jibanitosh Ghatak Vs Assistant Controller of Estate Duty-cum-Income Tax and Others
Calcutta High Court · (1974) 95 ITR 486
Estate Duty Act, 1953 — Section 73(5)Income Tax Act, 1922 — Section 46(1)
COURT ARCHIVE
Calcutta High Court judgments, 1973
321 judgments · page 15 of 17
High Courts07 Feb 1973
United Industrial Bank Ltd. Vs G.C. Dey
Calcutta High Court · AIR 1974 Cal 151
Bankers Books Evidence Act, 1891 — Section 4
High Courts07 Feb 1973
Biju Patnaik Vs Income Tax Officer
Calcutta High Court · (1974) 1 ILR (Cal) 314
Income Tax Act, 1922 — Section 29, 34(1A)Income Tax Act, 1961 — Section 142(1), 147, 148, 148(2), 151
High Courts06 Feb 1973Dismissed
Amarendra Nath Bhattacharjee Vs Amiya Nath Pyne and Others
Calcutta High Court · (1973) 02 CAL CK 0018
Evidence Act, 1872 — Section 110, 116Specific Relief Act, 1963 — Section 9Transfer of Property Act, 1882 — Section 114
High Courts04 Feb 1973Dismissed
State of West Bengal Vs Surendranath Mondal and Others
Calcutta High Court · 78 CWN 988
Constitution of India, 1950 — Article 14, 226, 226(1)
High Courts02 Feb 1973Dismissed
Calcutta Electric Supply Corporation Ltd. and Another Vs Ramratan Mahato Ramratan Mahato Vs Calcutta Electric Supply Corporation Ltd. and Another
Calcutta High Court · AIR 1973 Cal 258 : (1974) 1 CALLT 97 : (1973) 77 CALLT 367 : (1973) 1 CALLT 343 : 77 CWN 367 : (1974) 2 LLJ 106
Civil Procedure Code, 1908 (CPC) — Section 9Industrial Employment (Standing Orders) Act, 1946 — Section 5Specific Relief Act, 1963 — Section 14
High Courts02 Feb 1973
Bholanath Shaw Vs Badrinath Shaw and Others
Calcutta High Court · AIR 1973 Cal 524
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts02 Feb 1973
Nishakar Pan and Others Vs Mahadeb Ghosh and Others
Calcutta High Court · 77 CWN 747
Transfer of Property Act, 1882 — Section 108West Bengal Estates Acquisition Act, 1953 — Section 4, 44, 6, 6(1)(c), 6(2)West Bengal Non-Agricultural Tenancy Act, 1949 — Section 23, 24, 24(1), 3, 3(2)
High Courts02 Feb 1973Dismissed
R. McDill and Co. Pvt. Ltd. Vs Gouri Shankar Sarda
Calcutta High Court · AIR 1975 Cal 294
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1), Order 23 Rule 1(2), Order 23 Rule 1(3)
High Courts01 Feb 1973
Commissioner of Income Tax Vs Trustees to the Trust Estate of Tarun Kumar Roy
Calcutta High Court · (1974) 94 ITR 361
Income Tax Act, 1922 — Section 41
High Courts01 Feb 1973
Pawan Kumar Gupta Vs The State of West Bengal
Calcutta High Court · (1973) 1 CALLT 300 : (1973) CriLJ 1368 : (1973) 2 ILR (Cal) 127
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1898 (CrPC) — Section 439, 87, 88Evidence Act, 1872 — Section 62, 64, 65
High Courts31 Jan 1973
Director-General of Post and Telegraphs and Others Vs N.G. Majumdar alias Nanigopal Majumdar and Another
Calcutta High Court · (1973) 1 CALLT 240 : 78 CWN 265 : 77 CWN 752 : (1974) 2 LLJ 44
Constitution of India, 1950 — Article 226, 311
High Courts31 Jan 1973Dismissed
Director-General of Posts and Telegraphs Vs N.C. Majumdar
Calcutta High Court · (1974) 2 ILR (Cal) 472
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15(5)Central Civil Services (Conduct) Rules, 1955 — Rule 3Civil Services (Classification, Control and Appeal) Rules — Rule 55
High Courts31 Jan 1973
Md. Akbar Ali Gazi Vs Mt. Ambia Khatoon
Calcutta High Court · (1973) CriLJ 950 : 77 CWN 390 : (1973) 2 ILR (Cal) 238
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts30 Jan 1973
Girdharilal Ganatra Vs Union of India and Others
Calcutta High Court · (1973) 01 CAL CK 0013
Income Tax Act, 1961 — Section 295Constitution of India, 1950 — Article 226, 299, 32, 53Evidence Act, 1872 — Section 115
High Courts30 Jan 1973
Dewan Singh and Another Vs Golap Singh and Another
Calcutta High Court · AIR 1973 Cal 302 : (1973) 1 CALLT 43 : 77 CWN 566 : (1973) 2 ILR (Cal) 447
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Limitation Act, 1908 — Section 5
High Courts30 Jan 1973
X Vs Union of India (UOI)
Calcutta High Court · 77 CWN 472 : (1973) 2 ILR (Cal) 292
Constitution of India, 1950 — Article 19(1), 226, 299, 32, 53Evidence Act, 1872 — Section 115Imports and Exports (Control) Act, 1947 — Section 3
High Courts25 Jan 1973
Union of India (UOI) and Another Vs Navigation Maritime Bulgare
Calcutta High Court · AIR 1973 Cal 526
Contract Act, 1872 — Section 28
High Courts25 Jan 1973
K.L. Srivastava Vs The State of West Bengal and Others
Calcutta High Court · (1974) CriLJ 518 : 78 CWN 462
Penal Code, 1860 (IPC) — Section 120B, 420
High Courts25 Jan 1973
Alekhyadhone Ganguly Vs Sm. Anima Debi and Others
Calcutta High Court · AIR 1973 Cal 304
Transfer of Property Act, 1882 — Section 100