High Courts22 Jul 1905

In Re: Mylne

Calcutta High Court · (1906) ILR (Cal) 625

Evidence Act, 1872 — Section 114, 85
High Courts22 Jul 1905

Budhai Sheik Vs Emperor

Calcutta High Court · (1906) ILR (Cal) 292

Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 143