High Courts29 Aug 1905Dismissed
Shyama Charan Bhattacharya and others Vs Akhoy Kumar Mitter and Others
Calcutta High Court · (1905) 08 CAL CK 0027
COURT ARCHIVE
Calcutta High Court judgments, 1905
223 judgments · page 3 of 12
High Courts29 Aug 1905
Herumbo Nath Banerjee Vs Satish Chandra Mukerjee
Calcutta High Court · (1906) ILR (Cal) 1175
High Courts28 Aug 1905
Jotindra Mohan Tagore Vs Durga Dabe and Others
Calcutta High Court · (1905) 08 CAL CK 0030
High Courts28 Aug 1905
Rameswar Malia Vs Ram Nath Bhuttacharjee
Calcutta High Court · (1906) ILR (Cal) 462
High Courts28 Aug 1905
Singaran Coal Syndicate, Ld. Vs Indra Nath Chatterjee and Another
Calcutta High Court · (1905) 08 CAL CK 0003
High Courts26 Aug 1905Dismissed
Ram Gopal Mazumdar and others Vs Prasunna Kumar Sanial and Others
Calcutta High Court · (1905) 08 CAL CK 0029
High Courts26 Aug 1905
Gokul Dass Vs Eastern Mortgage and Agency Company
Calcutta High Court · (1906) ILR (Cal) 410
Contract Act, 1872 — Section 229Registration Act, 1877 — Section 17, 48
High Courts25 Aug 1905
Girish Chander Lahiri Vs Sasi Sekhareswar Roy
Calcutta High Court · (1906) ILR (Cal) 329
High Courts22 Aug 1905
Sukh Lal Sheikh Vs Tara Chand Ta.
Calcutta High Court · (1906) ILR (Cal) 68
Charter Act, 1861 — Section 15Criminal Procedure Code, 1898 (CrPC) — Section 145(3)
High Courts22 Aug 1905
Kulada Kinkar Roy Vs Danesh Mir
Calcutta High Court · (1906) ILR (Cal) 33
Charter Act, 1861 — Section 15Criminal Procedure Code, 1872 — Section 530Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts18 Aug 1905
Gobinda Chandra Ganguly Vs Kailash Chandra Sanyal
Calcutta High Court · 15 Ind. Cas. 909
High Courts16 Aug 1905Allowed
Sadananda Sarma Vs Kali Sankar Bajpai
Calcutta High Court · (1905) 08 CAL CK 0019
High Courts15 Aug 1905
Haibat Khan Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 30
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 211, 436
High Courts15 Aug 1905Dismissed
Mabatullah Nasya and Another Vs Nalini Sundari Gupta
Calcutta High Court · (1905) 08 CAL CK 0008
High Courts12 Aug 1905
Khosh Mahomed Sirkar Vs Nazir Mahomed
Calcutta High Court · (1906) ILR (Cal) 352
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts11 Aug 1905
Hare Krishna Samanta Vs Priya Nath Khamroi
Calcutta High Court · (1905) 08 CAL CK 0026
High Courts11 Aug 1905
Hari Ballav Bose and Others Vs Gopi Nath Rath
Calcutta High Court · 2 Ind. Cas. 635
High Courts10 Aug 1905
Berhamdeo Pershad Vs Tara Chand
Calcutta High Court · (1906) ILR (Cal) 92
Transfer of Property Act, 1882 — Section 73, 96, 97
High Courts08 Aug 1905
Jogendra Nath Mookerjee Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 1
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 211, 436