High Courts30 Nov 1905Dismissed
Hira Lal Bose Vs Dwija Charan Bose
Calcutta High Court · (1905) 11 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments, 1905
223 judgments · page 2 of 12
High Courts27 Nov 1905
Amirullah Mahomed Vs Nazir Mahomed
Calcutta High Court · (1907) ILR (Cal) 104
Bengal Tenancy Act, 1885 — Section 22, 49
High Courts24 Nov 1905
Kallar Roy Vs Ganga Pershad Singh
Calcutta High Court · (1906) ILR (Cal) 998
Limitation Act, 1963 — Article 132Transfer of Property Act, 1882 — Section 100
High Courts24 Nov 1905
Kali Sundari Debi Vs Dharani Kanta Lahiri
Calcutta High Court · (1906) ILR (Cal) 279
High Courts22 Nov 1905
Baul Chandra Chakravarti Vs Nistarini Debi
Calcutta High Court · (1906) ILR (Cal) 136
Bengal Tenancy Act, 1885 — Section 178, 178(3)(a)
High Courts20 Nov 1905
Uma Churn Mahaldar Vs Narendra Nath Basu
Calcutta High Court · (1906) ILR (Cal) 273
Court of Wards Act, 1879 — Section 14, 39
High Courts15 Nov 1905
Kissen Gopal Sadaney Vs Kally Prosonno Sett
Calcutta High Court · (1906) ILR (Cal) 633
High Courts14 Nov 1905
Roy Vs Thakur Ram Jiwan Singh
Calcutta High Court · (1906) ILR (Cal) 363
Chota Nagpur Encumbered Estates Act, 1876 — Section 3(a)
High Courts04 Nov 1905
Poorna Chand Bural and Another Vs Corporation of Calcutta
Calcutta High Court · (1905) 11 CAL CK 0013
Calcutta Municipal Act, 1923 — Section 408, 419
High Courts03 Nov 1905
Abdul Samad Vs Corporation of Calcutta
Calcutta High Court · (1906) ILR (Cal) 287
Calcutta Municipal Act, 1923 — Section 449Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts21 Oct 1905
Mahesh Chandra Pandey Vs Basanta Kumar Das
Calcutta High Court · (1905) 10 CAL CK 0002
High Courts18 Oct 1905
Emperor Vs Molla Fuzla Karim
Calcutta High Court · (1906) ILR (Cal) 193
Criminal Procedure Code, 1898 (CrPC) — Section 195, 432Penal Code, 1860 (IPC) — Section 210
High Courts06 Sept 1905
Bissessur Dass and Another Vs Johann Smidt and Others
Calcutta High Court · (1905) 09 CAL CK 0001
High Courts30 Aug 1905
Poresh Nath Sircar Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 295
Criminal Procedure Code, 1898 (CrPC) — Section 106, 429, 430(1)Penal Code, 1860 (IPC) — Section 147
High Courts30 Aug 1905
Sonu Singh Vs Behari Singh
Calcutta High Court · (1906) ILR (Cal) 283
Transfer of Property Act, 1882 — Section 99
High Courts30 Aug 1905Dismissed
Radhika Mohon Roy Vs K.S. Bonnerjee
Calcutta High Court · (1905) 08 CAL CK 0006