High Courts22 Jun 1905
Gul Mahomed Sircar Vs Cheharu Mandal
Calcutta High Court · (1905) 06 CAL CK 0012
COURT ARCHIVE
Calcutta High Court judgments, 1905
223 judgments · page 6 of 12
High Courts21 Jun 1905Dismissed
Golab Sao Vs Chowdhury Madho Lal
Calcutta High Court · (1905) 06 CAL CK 0014
High Courts21 Jun 1905
Gopi Nath Chongdar Vs Shaikh Abdul Gafur and Others
Calcutta High Court · 30 Ind. Cas. 886
High Courts21 Jun 1905Dismissed
Jagarnath Pershad Singh and Others Vs Kharach Lal and Others
Calcutta High Court · (1905) 06 CAL CK 0011
High Courts21 Jun 1905
Krishna Chandra Saha Sardar and Others Vs Bhairab Chandra Saha Sardar and Others
Calcutta High Court · (1905) 06 CAL CK 0008
High Courts19 Jun 1905
Nawab Khajah Solemollah Babadur Vs Ishan Chandra Das Sarkar
Calcutta High Court · (1905) 06 CAL CK 0027
High Courts18 Jun 1905
Banu Singh Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 1353
Criminal Procedure Code, 1898 (CrPC) — Section 337, 338, 494Penal Code, 1860 (IPC) — Section 400
High Courts16 Jun 1905Dismissed
Girwar Singh Vs Siraman Singh
Calcutta High Court · (1905) 06 CAL CK 0003
High Courts15 Jun 1905
Ambica Churn Das Vs Kala Chandra Das
Calcutta High Court · (1905) 06 CAL CK 0024
High Courts15 Jun 1905Dismissed
Najemoddeen Moonshi Vs Syed Hassan Hyder Chowdry
Calcutta High Court · (1905) 06 CAL CK 0007
High Courts15 Jun 1905
Rai Bahadur Sahu Lalta Persaud and Another Vs Charles Campbell McLeod and Others
Calcutta High Court · (1905) 06 CAL CK 0004
High Courts14 Jun 1905
Dwarka Nath Mitra Vs Bankutesh Lal Mitra
Calcutta High Court · (1905) 06 CAL CK 0025
High Courts07 Jun 1905Dismissed
Syed Abdul Rahim and others Vs Salhu Kherwar
Calcutta High Court · (1905) 06 CAL CK 0010
High Courts07 Jun 1905
Amjad Ali Vs Ashraf Ali and others
Calcutta High Court · (1905) 06 CAL CK 0005
High Courts05 Jun 1905
Barpa Chandra Dey and Others Vs Janmejoy Dutt and Others
Calcutta High Court · (1905) 06 CAL CK 0026
High Courts02 Jun 1905
Dwarka Nath Chowdhury and others Vs Bungshi Chandra Saha and Another
Calcutta High Court · (1905) 06 CAL CK 0020
High Courts01 Jun 1905Dismissed
Bhagabati Barmanya and Another Vs Kali Charan Singh and Another
Calcutta High Court · (1905) 06 CAL CK 0015