High Courts02 May 1905
Monmotho Nath Dutt Vs The Chairman of the Commissioners of the Cossipore-Chitpore Municipality
Calcutta High Court · (1905) 05 CAL CK 0003
COURT ARCHIVE
Calcutta High Court judgments, 1905
223 judgments · page 8 of 12
High Courts28 Apr 1905Allowed
Bideshar Jha and another Vs Srikishen Jha and others
Calcutta High Court · (1905) 04 CAL CK 0011
High Courts28 Apr 1905Dismissed
Ramdhari Singh and Another Vs M.H. Mackenzie
Calcutta High Court · (1905) 04 CAL CK 0008
High Courts27 Apr 1905Dismissed
Nabin Chand Naskar Vs Raj Coomar Sarkar
Calcutta High Court · (1905) 04 CAL CK 0019
High Courts27 Apr 1905Allowed
Srimati Moni and Others Vs Kalachand Gharami and others
Calcutta High Court · (1905) 04 CAL CK 0016
High Courts27 Apr 1905Dismissed
Jug Deo Singh and others Vs Kazi Sayed Mahomed Afzal
Calcutta High Court · (1905) 04 CAL CK 0012
High Courts26 Apr 1905Dismissed
Sheikh Amir Ali Vs Syed Wazir Hyder and Another
Calcutta High Court · (1905) 04 CAL CK 0002
High Courts19 Apr 1905
Ajab Lal Khirher and others Vs The Emperor, at the prosecution of Jogeswar Roy
Calcutta High Court · (1905) 04 CAL CK 0021
High Courts19 Apr 1905
Bidyaamoyee, Debya Chowdhrani Vs Maharaja Surya Kant Acharya Bahadur and others
Calcutta High Court · (1905) 04 CAL CK 0001
High Courts18 Apr 1905
Harihar Ojha Vs Dasarathi Misra
Calcutta High Court · (1906) ILR (Cal) 257
Limitation Act, 1963 — Article 141
High Courts18 Apr 1905
Raja Gour Chandra Gajapati Narayan Deb Vs Raja Makunda Deb and Others
Calcutta High Court · (1905) 04 CAL CK 0004
High Courts18 Apr 1905Dismissed
Harihar Lal Vs Gunendar Pershad
Calcutta High Court · (1905) 04 CAL CK 0003
High Courts12 Apr 1905Dismissed
J.C. Galstaun Vs Dunia Lal Seal
Calcutta High Court · (1905) 04 CAL CK 0018
High Courts12 Apr 1905Dismissed
Pran Nath Sarkar Vs Jadu Nath Saha
Calcutta High Court · (1905) 04 CAL CK 0015
High Courts12 Apr 1905Dismissed
Sri Maharani Beni Pershad Koeri Vs Ramdahin Pandey and Others
Calcutta High Court · (1905) 04 CAL CK 0007
High Courts10 Apr 1905Allowed
Maharajah Sir Rameshwar Singh Bahadur Vs Babu Jibendar Singh, and others
Calcutta High Court · (1905) 04 CAL CK 0005
High Courts07 Apr 1905
Surendra Narayan Singh and Another Vs Gopi Sundari Dasi and Others
Calcutta High Court · (1905) 04 CAL CK 0013
High Courts06 Apr 1905Dismissed
Raj Kishore Awasti Vs Jadu Nath Basak and Others
Calcutta High Court · (1905) 04 CAL CK 0020
High Courts06 Apr 1905
Krishna Chandra Goldar Vs Mohesh Chandra Saha and Others
Calcutta High Court · (1905) 04 CAL CK 0017