High Courts13 Mar 1905
Alimunnissa Chowdhrani Vs Shyama Charan Roy and Others
Calcutta High Court · (1905) 03 CAL CK 0025
COURT ARCHIVE
Calcutta High Court judgments, 1905
223 judgments · page 10 of 12
High Courts13 Mar 1905
Ram Doyal Das Vs Kamala Priya Debya
Calcutta High Court · 3 Ind. Cas. 223
Bengal Tenancy Act, 1885 — Section 27, 29
High Courts09 Mar 1905
Hari Sankar Dutt Vs Kali Kumar Patra on his death brojendra k. Patra and others
Calcutta High Court · (1905) 03 CAL CK 0002
High Courts08 Mar 1905Allowed
Rajendra Nauain Roy and Others Vs Mahomed Arzumand Khan
Calcutta High Court · (1905) 03 CAL CK 0014
High Courts08 Mar 1905
Nittyanund Roy Bahadur and others Vs Paresh Nath Sen
Calcutta High Court · (1905) 03 CAL CK 0006
High Courts07 Mar 1905Dismissed
Jogendra Nath Singh and Another Vs Kali Charan Roy and Others
Calcutta High Court · (1905) 03 CAL CK 0021
High Courts07 Mar 1905
Rammoyi Dasi Vs Rupai Pramanick
Calcutta High Court · 9 Ind. Cas. 801
Bengal Tenancy Act, 1885 — Section 12, 17, 88
High Courts03 Mar 1905Allowed
Raja Promoda Nath Roy Vs Sri Govindo Chowdhury
Calcutta High Court · (1905) 03 CAL CK 0007
High Courts28 Feb 1905Dismissed
Mulji Virji. Vs Bangabashi Saha
Calcutta High Court · (1905) 02 CAL CK 0010
High Courts27 Feb 1905
Harendra Lal, Roy Chowdhry Vs Uma Charan Ghosh
Calcutta High Court · (1905) 02 CAL CK 0011
High Courts27 Feb 1905Allowed
Guru Charan Nath Bepari Vs Kartik Nath and Others
Calcutta High Court · (1905) 02 CAL CK 0009
High Courts25 Feb 1905
Ananda Gopal Gossain and Others Vs Naffor Chandra Pal Chowdhdri and Others
Calcutta High Court · (1905) 02 CAL CK 0005
High Courts22 Feb 1905
Karoolal Sajawal and others Vs Shyam Lal
Calcutta High Court · (1905) 02 CAL CK 0003
High Courts21 Feb 1905
Prafulla Chunder Mullick Vs Jogendra Nath Sreemany
Calcutta High Court · (1905) 02 CAL CK 0002
High Courts11 Feb 1905
Ranee Chandra Rally Deby Vs Edmund Pelly Chapman and others
Calcutta High Court · (1905) 02 CAL CK 0014
High Courts07 Feb 1905
Bhabataran Ghose and others Vs Bankutesh Lal Mitra and another
Calcutta High Court · (1905) 02 CAL CK 0006
High Courts07 Feb 1905
Ismail Khan Vs Abdul Aziz Khan and others
Calcutta High Court · (1905) 02 CAL CK 0004
High Courts06 Feb 1905
Ram Karan Thakur and others Vs The Emperor
Calcutta High Court · (1905) 02 CAL CK 0015