COURT ARCHIVE

Calcutta High Court judgments, 1898

215 judgments · page 8 of 11

High Courts29 Mar 1898Dismissed

Sheikh Niamat Ullah and others Vs A.H. Forbes, Executor of the estate of the late A.G. Forbes, who appeared; and Sheikh Koram Ali and Damor Nath Das, who did not appear in this appeal

Calcutta High Court · (1898) 03 CAL CK 0006

High Courts25 Mar 1898

Kesharia Accomar Sreesungjee Vs Potooah Sett and others

Calcutta High Court · (1898) 03 CAL CK 0007

High Courts24 Mar 1898Dismissed

Baroda Sundari Deby Vs Annoda Sundari Deby and Another

Calcutta High Court · (1898) 03 CAL CK 0022

High Courts24 Mar 1898

Taju Pramanik and Others Vs Queen-Empress

Calcutta High Court · (1898) ILR (Cal) 711

Criminal Procedure Code, 1898 (CrPC) — Section 423Penal Code, 1860 (IPC) — Section 395, 412

High Courts22 Mar 1898Dismissed

Dwarka Nath Paul Vs Sunder Lall Seal

Calcutta High Court · (1898) 03 CAL CK 0025

High Courts22 Mar 1898Allowed

Nemai Chand Kanji and others Vs Deno Nath Kanji and others

Calcutta High Court · (1898) 03 CAL CK 0024

High Courts22 Mar 1898

Harendra Nath Chowdhury Vs Brinda Rani Dassi

Calcutta High Court · (1898) 03 CAL CK 0010

High Courts22 Mar 1898Dismissed

Sreemutty Toolsy Money Dassee Vs Sreemutty Prosad Money Dassee

Calcutta High Court · (1898) 03 CAL CK 0005

High Courts22 Mar 1898

In Re: Munni Buksh

Calcutta High Court · (1898) 03 CAL CK 0001

High Courts21 Mar 1898

Thakur Prosad Singh and Others Vs Punuk Lall Mundar

Calcutta High Court · (1898) ILR (Cal) 717

Land Registration Act, 1876 — Section 42, 78

High Courts21 Mar 1898

Bhugwati Kuweri Chowdhrani Vs Chutterput Singh

Calcutta High Court · (1898) ILR (Cal) 725

Cess Act, 1880 — Section 35, 56

High Courts21 Mar 1898

Lala Kandha Pershad Vs Lala Lal Behary Lal

Calcutta High Court · (1898) ILR (Cal) 872

High Courts16 Mar 1898

Kedar Nath Raut Vs Kali Churn Ram and Khubi Lal

Calcutta High Court · (1898) ILR (Cal) 703

Transfer of Property Act, 1882 — Section 104

High Courts16 Mar 1898

Cutler Palmer and Co. Vs The British India Steam Navigation Co., Ld.

Calcutta High Court · (1898) ILR (Cal) 654

High Courts16 Mar 1898Dismissed

Sreemutty Mon-Mohini Dassi Vs Kalidas Ahiri

Calcutta High Court · (1898) 03 CAL CK 0008

High Courts16 Mar 1898

Mahomed Wahiduddin Vs Hakiman alias Hakku

Calcutta High Court · (1898) ILR (Cal) 757

High Courts14 Mar 1898

Bunsidhur Singh and Others Vs Harkhoo Singh

Calcutta High Court · (1898) ILR (Cal) 876

Bengal Land Revenue Sales Act, 1859 — Section 33

High Courts11 Mar 1898

Girendro Coomar Dutt Vs Kumud Kumari Dasi and Others

Calcutta High Court · (1898) ILR (Cal) 611

High Courts10 Mar 1898

Mohebut Ali Vs Mahomed Faizullah and others

Calcutta High Court · (1898) 03 CAL CK 0021

High Courts10 Mar 1898

Ram Saran Poddar Vs Mahomed Latif and Others

Calcutta High Court · (1898) 03 CAL CK 0014