High Courts09 Mar 1898
Basaruth Ali Vs Lala Hurro Prosad and Another
Calcutta High Court · (1898) ILR (Cal) 909
Bengal Minors Act, 1858 — Section 18Guardians and Wards Act, 1890 — Section 30
COURT ARCHIVE
Calcutta High Court judgments, 1898
215 judgments · page 9 of 11
High Courts09 Mar 1898
Naba Chundra Chowdhury Vs Tripura Charan Chowdhury
Calcutta High Court · (1898) 03 CAL CK 0003
High Courts05 Mar 1898
Rash Mohini Dasi Vs Umesh Chunder Biswas
Calcutta High Court · (1898) ILR (Cal) 824
High Courts01 Mar 1898
Peari Lal Roy Vs Moheswari Debi and Others
Calcutta High Court · (1898) ILR (Cal) 551
Bengal Tenancy Act, 1885 — Section 164, 167
High Courts25 Feb 1898
Brahmadeo Narayan Vs Harjan Singh and Others
Calcutta High Court · (1898) ILR (Cal) 778
Transfer of Property Act, 1882 — Section 6
High Courts17 Feb 1898
Adhur Chunder Banerjee Vs Aghore Nath Aroo
Calcutta High Court · (1898) 02 CAL CK 0012
High Courts16 Feb 1898Allowed
Sarat Chunder Dutt Vs Kedar Nath Dass and others
Calcutta High Court · (1898) 02 CAL CK 0017
High Courts16 Feb 1898Dismissed
In Re: Yusaf Muhamad Abarath
Calcutta High Court · (1898) 02 CAL CK 0005
High Courts16 Feb 1898
Yusuf Mahomed Abaruth Vs Bansidhur Siraogi
Calcutta High Court · (1898) ILR (Cal) 639
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 486
High Courts10 Feb 1898
Abhoy Charan Dass and Another Vs Municipal Ward Inspector
Calcutta High Court · (1898) ILR (Cal) 625
Calcutta Municipal Consolidation Act, 1888 — Section 307, 335, 336
High Courts09 Feb 1898
Kanti Chunder Goswami Vs Bisheswar Goswami and Others
Calcutta High Court · (1898) ILR (Cal) 585
Lunacy Act, 1912 — Section 14
High Courts09 Feb 1898
Inderjit Singh and others Vs Thakur Singh
Calcutta High Court · (1898) 02 CAL CK 0001
High Courts08 Feb 1898Dismissed
Ram Keshab Deb and Ram Gobind Deb Vs Sonatun Pal and Gopee Nath Saha
Calcutta High Court · (1898) 02 CAL CK 0027
High Courts08 Feb 1898Dismissed
Rajendra Nath Roy Vs Ram Charn Sinha
Calcutta High Court · (1898) 02 CAL CK 0002
High Courts07 Feb 1898
Dhurmo Dass Ghose Vs Brahmo Dutt
Calcutta High Court · (1898) ILR (Cal) 616
Contract Act, 1872 — Section 64Evidence Act, 1872 — Section 115
High Courts04 Feb 1898
Poorno Chunder Ghose and Others Vs Sassoon and Others
Calcutta High Court · (1898) ILR (Cal) 496
Limitation Act, 1963 — Section 13
High Courts04 Feb 1898
Moll Schutte and Co. Vs Luchmi Chand
Calcutta High Court · (1898) ILR (Cal) 505
Contract Act, 1872 — Section 107