High Courts17 Jan 1898
Chairman of the Serampore Municipality Vs Inspector of Factories, Hoogly
Calcutta High Court · (1898) ILR (Cal) 454
Criminal Procedure Code, 1898 (CrPC) — Section 537Factories Act, 1881 — Section 15(1)(g)
COURT ARCHIVE
Calcutta High Court judgments, 1898
215 judgments · page 11 of 11
High Courts14 Jan 1898
Iswar Chandra Dutt and Others Vs Haris Chandra Dutt and Others
Calcutta High Court · (1898) ILR (Cal) 718
High Courts13 Jan 1898
Lal Mohan Chowbey Vs Hari Charan Das Bairagi
Calcutta High Court · (1898) ILR (Cal) 637
Criminal Procedure Code, 1898 (CrPC) — Section 3
High Courts13 Jan 1898
Debo Das Vs Mohunt Ram Charn Dass Chella
Calcutta High Court · (1898) 01 CAL CK 0009
High Courts13 Jan 1898Allowed
Manoo Bepari Vs Durga Churn Saha
Calcutta High Court · (1898) 01 CAL CK 0007
High Courts12 Jan 1898
Kumud Mohun Dutt Chowdhry and Another Vs Rai Charan Ghose and Others
Calcutta High Court · (1898) ILR (Cal) 571
High Courts12 Jan 1898Allowed
Rai Churn Ghosh and others Vs Kumud Mohan Dutt Chowdhury and others
Calcutta High Court · (1898) 01 CAL CK 0012
High Courts11 Jan 1898
Rabiram Das Vs Uma Kant Chuckerbutty
Calcutta High Court · (1898) 01 CAL CK 0011
High Courts10 Jan 1898
Surja Kurmi Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 555
Criminal Procedure Code, 1898 (CrPC) — Section 306, 307, 536Penal Code, 1860 (IPC) — Section 240, 241
High Courts05 Jan 1898
Makbool Ahmed Chowdhry Vs Bazle Sabhan Chowdhry
Calcutta High Court · (1898) ILR (Cal) 609
High Courts04 Jan 1898Dismissed
Ramendra Roy Chowdhury and another Vs Serajuddin Ahamed Chowdhury and another
Calcutta High Court · (1898) 01 CAL CK 0017
High Courts03 Jan 1898
Ram Chandra Mistry Vs Nobin Mirdha and Others
Calcutta High Court · (1898) ILR (Cal) 630
Criminal Procedure Code, 1882 — Section 404, 520, 522Penal Code, 1860 (IPC) — Section 147