High Courts08 Jun 1898
Kristo Moni Gupta and Others Vs The Secretary of State For India In Council
Calcutta High Court · (1898) 06 CAL CK 0009
COURT ARCHIVE
Calcutta High Court judgments, 1898
215 judgments · page 6 of 11
High Courts08 Jun 1898
Kally Dass Mookerjee Vs The East Indian Railway Company
Calcutta High Court · (1898) 06 CAL CK 0004
High Courts06 Jun 1898
Moti Lal Ghose and Another Vs Bissessur Hazra and Others
Calcutta High Court · (1898) 06 CAL CK 0025
High Courts06 Jun 1898Dismissed
Maharaj Kumar Guneshwar Singh Vs Jagadhatri Persad Narain Singh and Others
Calcutta High Court · (1898) 06 CAL CK 0001
High Courts03 Jun 1898
Driver Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 798
Criminal Procedure Code, 1898 (CrPC) — Section 107, 118
High Courts03 Jun 1898Dismissed
Dino Bandhu Shaw Chowdhury Vs Nistarini Dasi and on her death her heiresses and Legal Representatives Sreematy Jogemaya Dasi and Others
Calcutta High Court · (1898) 06 CAL CK 0002
High Courts02 Jun 1898
Maharaja Harbullabh Narain Sing Bahadur and Another Vs Bajrang Dass and Maharaja Bahadur Sir Lachmessur Sing
Calcutta High Court · (1898) 06 CAL CK 0003
High Courts19 May 1898Allowed
Haribole Brohmo and another Vs Tasimuddin Mondul and another
Calcutta High Court · (1898) 05 CAL CK 0002
High Courts14 May 1898
Balkishen Das and Others Vs Simpson
Calcutta High Court · (1898) ILR (Cal) 833
High Courts12 May 1898
Gomer Sirda and Others Vs Queen-Empress on the Complaint of Ali Shiekh
Calcutta High Court · (1898) ILR (Cal) 863
Criminal Procedure Code, 1898 (CrPC) — Section 350(a)
High Courts12 May 1898
Asoka Kumar Roy Chaudhuri, a minor, by his guardian and mother Sarashi Bala Chaudhuri Vs Khettramoni Dasi, Chintamoni Dasi
Calcutta High Court · (1898) 05 CAL CK 0010
High Courts12 May 1898Dismissed
Shama Churn Roy and Others Vs Abdul Kabeer and Others
Calcutta High Court · (1898) 05 CAL CK 0005
High Courts10 May 1898Dismissed
Rajani Nath Mukhopadhyaya and another Vs Ramanath Mukherji and Harendra Lal Roy and others
Calcutta High Court · (1898) 05 CAL CK 0001
High Courts09 May 1898
Bilto Ali Vs Chhato Ram by his Mother and Guardian Akhaj Sahun
Calcutta High Court · (1899) ILR (Cal) 51
Limitation Act, 1963 — Section 19
High Courts05 May 1898
Rajendro Nath Sanyal Vs Jan Meah
Calcutta High Court · (1899) ILR (Cal) 101
Civil Procedure Code, 1908 (CPC) — Section 79, 80
High Courts04 May 1898
Foolcoomary Dasi Vs Woodoy Ghunder Biswas
Calcutta High Court · (1898) ILR (Cal) 649
High Courts04 May 1898
Empress Vs Asanulla Khan and others
Calcutta High Court · (1898) 05 CAL CK 0008
High Courts04 May 1898
Hemanginee Dassee Vs Kumode Chander Dass
Calcutta High Court · (1899) ILR (Cal) 441