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Calcutta High Court judgments, 1898

215 judgments · page 4 of 11

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High Courts25 Jul 1898

Atul Kristo Mitter Vs Mutty Lal Mukerjee and Others

Calcutta High Court · (1898) 07 CAL CK 0012

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High Courts25 Jul 1898

Bishun Churn Roy Chowdhry and Others Vs Jogendra Nath Roy and Others

Calcutta High Court · (1899) ILR (Cal) 114

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High Courts25 Jul 1898

Monindra Chandra Nandy Vs Troyluckho Nath Burat and others

Calcutta High Court · (1898) 07 CAL CK 0001

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High Courts21 Jul 1898

In Re: Gunga Bissen Mundra

Calcutta High Court · (1898) 07 CAL CK 0030

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High Courts20 Jul 1898Dismissed

Lore Nath Gope Vs Petambar Ghose and Others

Calcutta High Court · (1898) 07 CAL CK 0019

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High Courts18 Jul 1898Dismissed

Bhagaban Chandra Missri Vs Bissesswari Debya Chowdhurani and Others and Sheikh Ditya and Sheikh Alfat

Calcutta High Court · (1898) 07 CAL CK 0011

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High Courts15 Jul 1898

Shyama Charan Mandal Vs Heras Mollah and Others

Calcutta High Court · (1899) ILR (Cal) 160

Evidence Act, 1872 — Section 92
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High Courts15 Jul 1898

Soshi Bhusan Bose Vs Sahadeb Shaha

Calcutta High Court · (1898) 07 CAL CK 0007

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High Courts15 Jul 1898

Haimabati Dasi Vs Govinda Chandra alias Sham Ghosh

Calcutta High Court · (1898) 07 CAL CK 0003

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High Courts13 Jul 1898

Motichand and Another Vs Fulchand and Another

Calcutta High Court · (1899) ILR (Cal) 142

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High Courts13 Jul 1898

Rungo Lall Lohea and Others Vs Wilson and Others

Calcutta High Court · (1899) ILR (Cal) 204

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High Courts13 Jul 1898

Mr. A. Caspersz, Receiver to the Estate of the Late Raja Kali Sunkar Ghoshal Bahadur Vs Raj Kumar alias Rajendra Kumar Sarkar

Calcutta High Court · (1898) 07 CAL CK 0008

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High Courts13 Jul 1898

Srikant Mondul and others by their mother and Guardian Satyamoni Dasi Vs Saroda Kant Mondul and Others

Calcutta High Court · (1899) ILR (Cal) 46

Bengal Tenancy Act, 1885 — Section 85
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High Courts13 Jul 1898Dismissed

Rajah Sir Sourindra Mohan Tagore Vs Moharani Surnomoyee

Calcutta High Court · (1898) 07 CAL CK 0004

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High Courts12 Jul 1898

The Empress Vs Indra Chunder Pal

Calcutta High Court · (1898) 07 CAL CK 0027

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High Courts11 Jul 1898

Mohunt Jib Lal Gir Vs Mohunt Jaga Mohan Gir

Calcutta High Court · 16 Ind. Cas. 453

Probate and Administration Act, 1881 — Section 37
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High Courts11 Jul 1898

Baroda Sundari Ghose Vs Dino Bandhu Khan and Others

Calcutta High Court · (1898) ILR (Cal) 874

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High Courts08 Jul 1898

Mahomed Mehdi Hossein Khan and Others Vs Rameswar Koer and Another

Calcutta High Court · (1899) ILR (Cal) 39

Transfer of Property Act, 1882 — Section 86, 88
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High Courts08 Jul 1898Dismissed

Basunta Coomar Roy Chowdhri Vs Baksu Mollah and Others

Calcutta High Court · (1898) 07 CAL CK 0018

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High Courts08 Jul 1898

Basanta Kumar Boy Chowdhry Vs Promotha Nath Bhuttacharjee and Others

Calcutta High Court · (1899) ILR (Cal) 130

Bengal Tenancy Act, 1885 — Section 178, 178(3)(h), 179
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