High Courts17 Nov 1898
Bachu Lal Vs Jagdam Sahai and Others
Calcutta High Court · (1899) ILR (Cal) 181
Criminal Procedure Code, 1898 (CrPC) — Section 250, 560Penal Code, 1860 (IPC) — Section 211
COURT ARCHIVE
Calcutta High Court judgments, 1898
215 judgments · page 2 of 11
High Courts17 Nov 1898
The Rivers Steam Navigation Company Vs Choutmull Doogar and Others
Calcutta High Court · (1899) ILR (Cal) 398
High Courts02 Nov 1898
Bajoo Singh Vs Queen-Empress
Calcutta High Court · (1899) ILR (Cal) 158
Penal Code, 1860 (IPC) — Section 17, 186, 21
High Courts15 Oct 1898
German Steamship or Vessel "Drachenfels" The "Retrieves" Vs "Drachenfels" and Another
Calcutta High Court · (1898) 10 CAL CK 0002
High Courts13 Sept 1898
Kadambini Baiji of Zindabahar Lane, Dacca Vs Madan Mohan Basack of 26, Daccapati, Barabazar, Calcutta
Calcutta High Court · (1898) 09 CAL CK 0009
High Courts08 Sept 1898
Girindra Nath Mookerjee Vs Bejoy Gopal Mookerjee and Others
Calcutta High Court · (1898) 09 CAL CK 0008
High Courts08 Sept 1898Allowed
Jotindra Mohun Poddar and another Vs Raja Sri Nath Roy and Others
Calcutta High Court · (1898) 09 CAL CK 0005
High Courts08 Sept 1898
Braja Lal Sen Vs Jiban Krishna Roy
Calcutta High Court · (1899) ILR (Cal) 285
Rent Law of Bengal, L.P. Act, 1869 — Section 64
High Courts08 Sept 1898
Girindra Nath Mukerjee Vs Bejoy Gopal Mukerjee and Others
Calcutta High Court · (1899) ILR (Cal) 246
Transfer of Property Act, 1882 — Section 58, 59
High Courts07 Sept 1898
Kameshar Prosad and Another Vs Rajbuns Sahai
Calcutta High Court · (1899) ILR (Cal) 172
Public Demands Recovery Act — Section 10, 12, 8(b)
High Courts06 Sept 1898
Romesh Chandra Biswas and Others Vs Ghulam Nabi Fakir
Calcutta High Court · 29 Ind. Cas. 807
High Courts05 Sept 1898
Empress of India Cotton Mills Co. Vs Naffer chunder Roy
Calcutta High Court · (1898) 09 CAL CK 0003
High Courts29 Aug 1898Dismissed
Satish Chandra Guha Vs Chunder Kant Pyne and Others
Calcutta High Court · (1898) 08 CAL CK 0003
High Courts26 Aug 1898Dismissed
Mahomed Nasin Vs Kashi Nath Ghose and another
Calcutta High Court · (1898) 08 CAL CK 0019
High Courts26 Aug 1898
Pran Nath Nandi and Others Vs Sariatullah Sarkar and Others
Calcutta High Court · (1899) ILR (Cal) 184
Bengal Tenancy Act, 1885 — Section 178, 183Evidence Act, 1872 — Section 48
High Courts26 Aug 1898
Mahamaddi Mollah and others Vs Empress
Calcutta High Court · (1898) 08 CAL CK 0009
High Courts26 Aug 1898
Kasi Nath Ghose and Another Vs Mahomed Nasim
Calcutta High Court · (1899) ILR (Cal) 194