COURT ARCHIVE
Calcutta High Court judgments, 1893
112 judgments · page 3 of 6
Ko Shway Aung and Others Vs Strang Steel and Co.
Calcutta High Court · (1894) ILR (Cal) 241
Kassy Nath Sett Vs Khetter Mohun Sing
Calcutta High Court · (1894) ILR (Cal) 899
Azimuddin Patwari Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1894) ILR (Cal) 360
Udai Chunder Chuckerbutty and Another Vs Ashutosh Das Mozumdar
Calcutta High Court · (1894) ILR (Cal) 190
Chukkun Lal Roy and Another Vs Lolit Mohan Roy and Others
Calcutta High Court · (1893) ILR (Cal) 906
Mohun Pershad Narain Singh and Another through his Father and Guardian, Luchmi Pershad Narain Singh Vs Kishen Kishore Narain Singh
Calcutta High Court · (1894) ILR (Cal) 344
Lalla Tirhini Sahai Vs Lalla Hurruk Narain
Calcutta High Court · (1893) ILR (Cal) 26
Watson Vs Crisp
Calcutta High Court · (1893) ILR (Cal) 689
Shoma Mehta and Others Vs Rajani Biswas
Calcutta High Court · (1893) 06 CAL CK 0015
Ramsukh Bajpai and Another Vs Faez Rahaman and Others
Calcutta High Court · (1894) ILR (Cal) 169
Murray Vs The Queen-Empress
Calcutta High Court · (1893) ILR (Cal) 103
Arunmoyi Dasi Vs Mohendra Nath Wadadar and Others
Calcutta High Court · (1893) ILR (Cal) 888
Jogeswar Narain Deo Vs Ram Chandra Dutt and Another
Calcutta High Court · (1893) ILR (Cal) 758
Mahomed Azhar Vs Raj Chunder Roy and Others
Calcutta High Court · (1894) ILR (Cal) 354
Gobind Pershad alias Gobind Lal Vs Rung Lal
Calcutta High Court · (1893) ILR (Cal) 23
Watson and Company Vs Sreekristo Bhumick and Others
Calcutta High Court · (1894) ILR (Cal) 132
Surjan Raot Vs Bhikari Raot and Others
Calcutta High Court · (1894) ILR (Cal) 214
Madan Mandul Vs Haran Ghose
Calcutta High Court · (1893) ILR (Cal) 687
Ganoda Kanta Roy and Others Vs Probhabati Dasi and Others
Calcutta High Court · (1893) ILR (Cal) 881