High Courts17 Apr 1893
Kasinath Das and Others Vs Sadasiv Patnaik and Others
Calcutta High Court · (1893) ILR (Cal) 805
Civil Procedure Code, 1908 (CPC) — Section 54(c)
COURT ARCHIVE
Calcutta High Court judgments, 1893
112 judgments · page 5 of 6
High Courts14 Apr 1893
Ram Chandra Das Vs Monohur Roy and Others
Calcutta High Court · (1893) ILR (Cal) 29
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 143, 379
High Courts13 Apr 1893
Abdul Majid Vs Krishna Lal Nag
Calcutta High Court · (1893) ILR (Cal) 724
Bengal Tenancy Act, 1885 — Section 95Penal Code, 1860 (IPC) — Section 193, 199
High Courts11 Apr 1893
Hardwar Sing or Lall Vs Khega Ojha
Calcutta High Court · (1893) ILR (Cal) 870
Criminal Procedure Code, 1898 (CrPC) — Section 16, 350
High Courts07 Apr 1893
Panchanan Chowdhury Vs Nrisingha Prosad Roy and Another
Calcutta High Court · 6 Ind. Cas. 264
High Courts06 Apr 1893
Hafizuddin Chowdhry and Others Vs Abdool Aziz
Calcutta High Court · (1893) ILR (Cal) 755
Civil Procedure Code, 1908 (CPC) — Section 158
High Courts06 Apr 1893
Tarini Charan Chowdhry Vs Amulya Ratan Roy
Calcutta High Court · (1893) ILR (Cal) 867
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts28 Mar 1893
Dhunput Singh and Others Vs Paresh Nath Singh and Another
Calcutta High Court · (1894) ILR (Cal) 180
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts28 Mar 1893
Jagat Chunder Roy and Others Vs Iswar Chunder Roy
Calcutta High Court · (1893) ILR (Cal) 693
High Courts27 Mar 1893
Sheru Sha and Others Vs The Queen-Empress on the prosecution of Rashu Gossain
Calcutta High Court · (1893) ILR (Cal) 643
Evidence Act, 1872 — Section 145, 159
High Courts24 Mar 1893
Girish Chunder Ghose and Another Vs The Queen-Empress
Calcutta High Court · (1893) ILR (Cal) 857
Criminal Procedure Code, 1898 (CrPC) — Section 555
High Courts23 Mar 1893
Radhika Mohan Kuri Vs Lal Mohan Sha
Calcutta High Court · (1893) ILR (Cal) 719
Registration Act, 1877 — Section 82
High Courts15 Mar 1893
Lolit Mohun Misser and Others Vs Janoky Nath Roy
Calcutta High Court · (1893) ILR (Cal) 714
Limitation Act, 1963 — Article 179
High Courts15 Mar 1893
Fatima Bibi Vs Debnauth Shah
Calcutta High Court · (1893) ILR (Cal) 508
Contract Act, 1872 — Section 11
High Courts10 Mar 1893
Forsyth Vs Wilson and Others
Calcutta High Court · (1893) ILR (Cal) 670
Bengal Police Act, 1866 — Section 5
High Courts08 Mar 1893
Kameshar Prasad Vs Bhikhan Narain Singh and Another Bhikhan Narain Singh and Another Vs Kameshar Prasad
Calcutta High Court · (1893) ILR (Cal) 609
High Courts06 Mar 1893
Shoshi Bhooshun Bose and Another Vs Girish Chunder Mitter and Others
Calcutta High Court · (1893) ILR (Cal) 940
Evidence Act, 1872 — Section 35
High Courts03 Mar 1893
Sayiduddin alias Nawab Mean and Another Vs Mohiuddin and Another
Calcutta High Court · (1893) ILR (Cal) 810
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts17 Feb 1893
Brojendra Nath Das Vs The Budge-Budge Jute Mill Company, Limited
Calcutta High Court · (1893) ILR (Cal) 527
Civil Procedure Code, 1908 (CPC) — Section 111Presidency Small Cause Courts Act, 1882 — Section 18(1)