High Courts16 Feb 1893
Ramdeo and Another Vs Cassim Mamoojee
Calcutta High Court · (1894) ILR (Cal) 173
COURT ARCHIVE
Calcutta High Court judgments, 1893
112 judgments · page 6 of 6
High Courts10 Feb 1893
Thako Moni Debi and Others Vs Hem Chunder Ghose and Others
Calcutta High Court · (1893) ILR (Cal) 533
High Courts09 Feb 1893
Jugal Das Dalal Vs Queen-Empress
Calcutta High Court · (1893) ILR (Cal) 665
Penal Code, 1860 (IPC) — Section 283, 290
High Courts06 Feb 1893
Queen-Empress Vs Mukunda Chunder Chatterjee
Calcutta High Court · (1893) ILR (Cal) 654
Bengal Municipal Act, 1932 — Section 337, 338, 344
High Courts03 Feb 1893
The Queen-Empress Vs Gobind Chandra Das and Others
Calcutta High Court · (1893) ILR (Cal) 520
Criminal Procedure Code, 1898 (CrPC) — Section 145, 537
High Courts03 Feb 1893
Baijanath Pandey Vs Gauri Kanta Mandal
Calcutta High Court · (1893) ILR (Cal) 633
Criminal Procedure Code, 1898 (CrPC) — Section 195, 209Penal Code, 1860 (IPC) — Section 211, 448
High Courts27 Jan 1893
Kheroda Prosad Paul Vs The Chairman of the Howrah Municipality
Calcutta High Court · (1893) ILR (Cal) 448
High Courts26 Jan 1893
Thompson Vs The Calcutta Tramway Company, Limited
Calcutta High Court · (1893) ILR (Cal) 319
High Courts19 Jan 1893
Dhanput Singh Vs Chatterput Singh
Calcutta High Court · (1893) ILR (Cal) 513
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts05 Jan 1893
Gur Buksh Lall and Others Vs Jawahir Singh and Others
Calcutta High Court · (1893) ILR (Cal) 599