High Courts29 Aug 1893
Satyendra Nath Thakur Vs Nilkantha Singha
Calcutta High Court · (1894) ILR (Cal) 383
Bengal Tenancy Act, 1885 — Section 53
COURT ARCHIVE
Calcutta High Court judgments, 1893
112 judgments · page 2 of 6
High Courts28 Aug 1893
Moher Sheikh and Others Vs Queen-Empress
Calcutta High Court · (1894) ILR (Cal) 392
Evidence Act, 1872 — Section 129, 130, 131, 132
High Courts26 Aug 1893
Queen-Empress Vs Sukee Raur and Others
Calcutta High Court · (1893) ILR (Cal) 97
Criminal Procedure Code, 1898 (CrPC) — Section 273Penal Code, 1860 (IPC) — Section 109, 372
High Courts25 Aug 1893
Mohesh Chunder Ghose and Others Vs Saroda Prasad Singh and Others
Calcutta High Court · (1894) ILR (Cal) 433
Bengal Tenancy Act, 1885 — Section 17, 18, 88
High Courts24 Aug 1893
Dolegobind Chowdhry Vs Dakhyani Debea
Calcutta High Court · (1894) ILR (Cal) 430
Presidency Small Cause Courts Act, 1882 — Section 6
High Courts22 Aug 1893
Lukhi Narain Roy Chowdhry Vs Radha Madhub Santra and Others
Calcutta High Court · (1894) ILR (Cal) 428
Criminal Procedure Code, 1898 (CrPC) — Section 373
High Courts21 Aug 1893
Ram Sunder Mozumdar Vs Brindabun Chunder Nundi
Calcutta High Court · (1894) ILR (Cal) 375
High Courts21 Aug 1893
Pandit Sardar Vs Meajan Mirdha
Calcutta High Court · (1894) ILR (Cal) 378
Bengal Tenancy Act, 1885 — Section 101, 102
High Courts17 Aug 1893
Damu Senapati and Others Vs Sridhar Rajwar
Calcutta High Court · (1894) ILR (Cal) 121
Criminal Procedure Code, 1898 (CrPC) — Section 366, 367
High Courts16 Aug 1893
Sahdeo Pandey and Another Vs Ghasiram Gyawal
Calcutta High Court · (1893) ILR (Cal) 19
High Courts14 Aug 1893
Latu Vs Kalu and Another
Calcutta High Court · (1894) ILR (Cal) 259
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts12 Aug 1893
Nitye Singh and Another, Baikunt Nath Prodhan and Ram Taruck Das Vs The Secretary of State for India in Council
Calcutta High Court · (1893) ILR (Cal) 38
Bengal Tenancy Act, 1885 — Section 101, 102
High Courts11 Aug 1893
Annopurna Dasi Vs Kallayani Dasi
Calcutta High Court · (1894) ILR (Cal) 164
Probate and Administration Act, 1881 — Section 23, 41
High Courts09 Aug 1893
Rashmohini Dassi Vs Woomesh Chunder Biswas
Calcutta High Court · (1894) ILR (Cal) 279
Succession Act, 1925 — Section 46
High Courts08 Aug 1893
Abdul Lotif Vs Yousuff Ali and Others
Calcutta High Court · (1894) ILR (Cal) 255
Evidence Act, 1872 — Section 42
High Courts07 Aug 1893
Jiban Das Oswal and Another Vs Durga Pershad Adhikari and Others
Calcutta High Court · (1894) ILR (Cal) 252
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts07 Aug 1893
Kristo Rangini Dasi Vs Suresh Chunder Maitra, Chairman of Commissioners, Rampur Boaliah Municipality
Calcutta High Court · (1894) ILR (Cal) 249
Provincial Small Cause Courts Act, 1887 — Section 16
High Courts04 Aug 1893
Ram Nath Chuckerbutty Vs Kamini Kant Roy
Calcutta High Court · (1894) ILR (Cal) 265
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts03 Aug 1893
Mahomed Bhoy Puddumsee Vs Chutterput Singh and Another
Calcutta High Court · (1893) ILR (Cal) 854
High Courts01 Aug 1893
In Re: E. McComiskey, deceased
Calcutta High Court · (1893) ILR (Cal) 879
Administrator Generals Act, 1963 — Section 16, 17