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Calcutta High Court judgments, 1884

155 judgments · page 4 of 8

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High Courts01 Jul 1884

Queen-Empress Vs Sadhee Kasal and Others

Calcutta High Court · (1884) ILR (Cal) 936

Criminal Procedure Code, 1898 (CrPC) — Section 338
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High Courts30 Jun 1884

Hafiz Mahomed Ali Vs Assanullah

Calcutta High Court · (1884) ILR (Cal) 932

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High Courts26 Jun 1884

Nobin Chandra Roy Vs Magantara Dassya and Another

Calcutta High Court · (1884) ILR (Cal) 924

Civil Procedure Code, 1908 (CPC) — Section 13, 43
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High Courts26 Jun 1884

Queen-Empress Vs Bepin Biswas and Others

Calcutta High Court · (1884) ILR (Cal) 970

Evidence Act, 1872 — Section 157
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High Courts26 Jun 1884

Queen-Empress Vs Dhananjoi Chaudhuri and Others

Calcutta High Court · (1884) ILR (Cal) 931

Criminal Procedure Code, 1898 (CrPC) — Section 257
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High Courts23 Jun 1884

In Re: British steamship or vessel "Marry Stuart" The "Marry Stuart"

Calcutta High Court · (1884) ILR (Cal) 865

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High Courts19 Jun 1884

Fritz Olner Vs Lavezzo

Calcutta High Court · (1884) ILR (Cal) 878

Mofussil Small Cause Court Act, 1865 — Section 8
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High Courts18 Jun 1884

Assanullah Vs Bussarat Ali Chowdhry (Lunatic) by his Guardian Prankristo Dass

Calcutta High Court · (1884) ILR (Cal) 920

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High Courts16 Jun 1884

Sutherland Vs Singhee Churn Dutt

Calcutta High Court · (1884) ILR (Cal) 808

Civil Procedure Code, 1908 (CPC) — Section 135
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High Courts16 Jun 1884

Hurry Mohan Rai Vs Gonesh Chunder Doss and Others

Calcutta High Court · (1884) ILR (Cal) 823

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High Courts11 Jun 1884

Loburi Domini and Others Vs The Assam Railway and Trading Co. Ld. and the Secretary of State for India in Council

Calcutta High Court · (1884) ILR (Cal) 915

Bengal Civil Courts Act, 1871 — Section 25
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High Courts10 Jun 1884

Nuddyarchand Shaha and Others Vs Meajan and Another

Calcutta High Court · (1884) ILR (Cal) 820

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High Courts10 Jun 1884

Ishan Chunder Roy Vs Ashanoollah Khan

Calcutta High Court · (1884) ILR (Cal) 817

Civil Procedure Code, 1882 — Section 239, 243, 246
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High Courts07 Jun 1884

Ram Charan Buhardar and Others Vs Reazuddin and Others

Calcutta High Court · (1884) ILR (Cal) 856

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High Courts06 Jun 1884

Saroda Pershad Ganguli and Another Vs Pahali Mahanti and Another

Calcutta High Court · (1884) ILR (Cal) 913

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High Courts05 Jun 1884

Ambica Pershad Singh and Others Vs Surdhari Lal

Calcutta High Court · (1884) ILR (Cal) 851

Limitation Act, 1877 — Article 167, 179(4)
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High Courts05 Jun 1884

Gossami Sri Sri Gridhariji Maharaj Tickait Vs Purushotum Gossami and Others

Calcutta High Court · (1884) ILR (Cal) 814

Civil Procedure Code, 1882 — Section 575Letters Patent Act, 1865 — Clause 15, Clause 36
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High Courts28 May 1884

Gopal Chunder Sircar Vs Adhiraj Aftab Chand Mahatab

Calcutta High Court · (1884) ILR (Cal) 743

Bengal Cess Act, 1880 — Section 56
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High Courts23 May 1884

The Oriental Bank Corporation and Another Vs Gobinloll Seal and Others

Calcutta High Court · (1884) ILR (Cal) 713

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High Courts20 May 1884

Tej Narain Vs Behary Loll Doss and Others

Calcutta High Court · (1884) ILR (Cal) 764

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