High Courts08 Aug 1884
Nuddyar Chand Shaha and Others Vs Gobind Chunder Guha
Calcutta High Court · (1884) ILR (Cal) 1092
COURT ARCHIVE
Calcutta High Court judgments, 1884
155 judgments · page 3 of 8
High Courts08 Aug 1884
Ram Ranjan Chakravarti Vs A.B. Miller, Offg. Receiver of the High Court (in respect of the Estate of Khettermoni Dassee)
Calcutta High Court · (1884) ILR (Cal) 1014
High Courts31 Jul 1884
Jeebunkisto Roy and Another Vs Shib Chunder Das
Calcutta High Court · (1884) ILR (Cal) 1027
High Courts30 Jul 1884
The Queen-Empress Vs Grees Chunder Banerjee
Calcutta High Court · (1884) ILR (Cal) 1024
Criminal Procedure Code, 1898 (CrPC) — Section 289
High Courts30 Jul 1884
Rameshwar Mandal Vs Ram Chand Roy and Another
Calcutta High Court · (1884) ILR (Cal) 1033
High Courts30 Jul 1884
Ram Chand Sen Vs Audaito Sen and Srinath Sen
Calcutta High Court · (1884) ILR (Cal) 1054
High Courts30 Jul 1884
Hajon Manick Vs Bur Singh
Calcutta High Court · (1885) ILR (Cal) 17
Succession Act, 1925 — Section 5
High Courts30 Jul 1884
Nundo Pershad Thakur Vs Gopal Thakur
Calcutta High Court · (1884) ILR (Cal) 1008
High Courts30 Jul 1884
Ram Pershad Chowdry and Others Vs Jokhoo Roy and Another
Calcutta High Court · (1884) ILR (Cal) 1003
High Courts30 Jul 1884
Gunga Pershad and Another Vs Jeo Lal Singh and Others
Calcutta High Court · (1884) ILR (Cal) 996
High Courts23 Jul 1884
Remfry Vs DePenning and Another
Calcutta High Court · (1884) ILR (Cal) 929
Administrator Generals Act, 1963 — Section 35
High Courts22 Jul 1884
Nasib Kooer and Others Vs Isree Pershad Singh and Another
Calcutta High Court · (1884) ILR (Cal) 1017
High Courts22 Jul 1884
Queen-Empress Vs Autal Muchi
Calcutta High Court · (1884) ILR (Cal) 1026
Criminal Procedure Code, 1898 (CrPC) — Section 510
High Courts22 Jul 1884
Mullick Abdool Guffoor and Another Vs Muleka and Others
Calcutta High Court · (1884) ILR (Cal) 1112
High Courts15 Jul 1884
Ranjit Singh and Others Vs Bunwari Lal Sahu and Others
Calcutta High Court · (1884) ILR (Cal) 993
High Courts08 Jul 1884
Eugene Pogose by her next friend, P.N. Pogose Vs The Delhi and London Banking Co. Ltd.
Calcutta High Court · (1884) ILR (Cal) 951
High Courts07 Jul 1884
Habibullah Vs Queen-Empress
Calcutta High Court · (1884) ILR (Cal) 937
Penal Code, 1860 (IPC) — Section 193, 233, 554
High Courts07 Jul 1884
Mahomed Hossein Vs Inodeen
Calcutta High Court · (1884) ILR (Cal) 946
Burma Courts Act, 1875 — Section 27, 31