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Calcutta High Court judgments, 1884

155 judgments · page 2 of 8

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High Courts13 Sept 1884

Tripura Sundari and Others Vs Durga Churn Pal and Others

Calcutta High Court · (1885) ILR (Cal) 74

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High Courts13 Sept 1884

Nobokishore Sarma Roy on his death his legal representative his son Gobind Chunder Sarma Roy Vs Hari Nath Sarma Roy and Others

Calcutta High Court · (1884) ILR (Cal) 1102

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High Courts12 Sept 1884

Joy Prokash Lall and Another Vs Sheo Golam Singh and Others

Calcutta High Court · (1885) ILR (Cal) 37

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High Courts12 Sept 1884

Madhub Chandra Mookerji and Another Vs Shama Charan Chatterji

Calcutta High Court · (1885) ILR (Cal) 93

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High Courts12 Sept 1884

Becharam Dutta Vs Abdul Wahed and Others

Calcutta High Court · (1885) ILR (Cal) 55

Limitation Act, 1877 — Article 179(4)
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High Courts11 Sept 1884

Coggan Vs Pogose

Calcutta High Court · (1885) ILR (Cal) 158

Registration Act, 1877 — Section 48
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High Courts10 Sept 1884

Sotish Chunder Lahiry Vs Nil Comul Lahiry and Others

Calcutta High Court · (1885) ILR (Cal) 45

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High Courts08 Sept 1884

In Re: Sunder Dass

Calcutta High Court · (1885) ILR (Cal) 42

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High Courts05 Sept 1884

Bissesuri Dabeea and Others Vs Baroda Kanta Roy Chowdry and Others

Calcutta High Court · (1884) ILR (Cal) 1076

Specific Relief Act, 1877 — Section 42
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High Courts02 Sept 1884

Hafizullah Vs Nani Bibee on her own behalf and on behalf of her minor sons

Calcutta High Court · (1884) ILR (Cal) 1073

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High Courts02 Sept 1884

Chotay Lall Vs Mokund Lall and Others

Calcutta High Court · (1884) ILR (Cal) 1061

Civil Procedure Code, 1908 (CPC) — Section 44
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High Courts01 Sept 1884

Gowri Koer Vs Audh Koer and Others

Calcutta High Court · (1884) ILR (Cal) 1087

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High Courts29 Aug 1884

Lutifunnissa Bibi and Others Vs Nazirun Bibi

Calcutta High Court · (1885) ILR (Cal) 33

Civil Procedure Code, 1908 (CPC) — Section 30
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High Courts26 Aug 1884

Koylash Chunder Sen Vs Koylash Chunder Chakrabarti and Mohendro Nath Bose

Calcutta High Court · (1884) ILR (Cal) 1057

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High Courts22 Aug 1884

Kharak Chand Pal Vs Tarack Chunder Gupta, Municipal Overseer

Calcutta High Court · (1884) ILR (Cal) 1030

Penal Code, 1860 (IPC) — Section 188
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High Courts21 Aug 1884

Queen-Empress Vs Ram Sahai Lall and Another

Calcutta High Court · (1884) ILR (Cal) 1070

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High Courts19 Aug 1884

Dalim Bibi Vs Koonari Bibi

Calcutta High Court · (1885) ILR (Cal) 14

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High Courts19 Aug 1884

Abbilakh Singh Vs Khub Lall

Calcutta High Court · (1884) ILR (Cal) 1100

Criminal Procedure Code, 1898 (CrPC) — Section 195(c)
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High Courts18 Aug 1884

Nobin Krishna Mookerjee Vs Rassick Lall Laha

Calcutta High Court · (1884) ILR (Cal) 1047

Criminal Procedure Code, 1898 (CrPC) — Section 435
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High Courts14 Aug 1884

The Government of Bengal Vs Parmeshur Mullick

Calcutta High Court · (1884) ILR (Cal) 1029

Criminal Procedure Code, 1898 (CrPC) — Section 417
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