High Courts17 Apr 1884
Khadem Ali Vs Tajimunnissa and Others
Calcutta High Court · (1884) ILR (Cal) 607
COURT ARCHIVE
Calcutta High Court judgments, 1884
155 judgments · page 6 of 8
High Courts04 Apr 1884
Queen-Empress Vs Nga Tha Moung and Others
Calcutta High Court · (1884) ILR (Cal) 643
Burma Courts Act, 1875 — Section 80(b)Criminal Procedure Code, 1898 (CrPC) — Section 178
High Courts03 Apr 1884
In Re: Goods of Cowar Suttya Krishna Ghosaul, deceased
Calcutta High Court · (1884) ILR (Cal) 554
High Courts03 Apr 1884
Queen-Empress Vs Nowab Jan
Calcutta High Court · (1884) ILR (Cal) 551
Criminal Procedure Code, 1898 (CrPC) — Section 248, 259, 345Penal Code, 1860 (IPC) — Section 448
High Courts26 Mar 1884
Omrao Mirza Vs M. Jones
Calcutta High Court · (1884) ILR (Cal) 599
Court Fees Act, 1870 — Article 17(6)
High Courts21 Mar 1884
Jadunundan Singh Vs Dulput Singh and Others
Calcutta High Court · (1884) ILR (Cal) 581
High Courts20 Mar 1884
Fazal Imam and Others Vs Metta Singh
Calcutta High Court · (1884) ILR (Cal) 549
High Courts18 Mar 1884
Rakhal Dass Mukherji Vs Bhola Nath Roy
Calcutta High Court · (1885) ILR (Cal) 69
High Courts14 Mar 1884
Fuzloor Ruhman Vs Altaf Hossen and Others
Calcutta High Court · (1884) ILR (Cal) 541
High Courts13 Mar 1884
Mahomed Makmil and Another Vs Abdool Abood and Others
Calcutta High Court · (1884) ILR (Cal) 562
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts06 Mar 1884
Kannye Loll Sett and Another Vs Nistoriny Dossee and Another
Calcutta High Court · (1884) ILR (Cal) 443
Transfer of Property Act, 1882 — Section 65, 76
High Courts06 Mar 1884
Anderson Vs The Corporation of the Town of Calcutta
Calcutta High Court · (1884) ILR (Cal) 445
Calcutta Municipalities Act, 1951 — Section 189, 191, 213
High Courts06 Mar 1884
Ramjan Mohaldar Vs Kirte Mohaldar and Others
Calcutta High Court · (1884) ILR (Cal) 523
High Courts05 Mar 1884
Hanuman Kamat Vs Dowlut Mundar and Others
Calcutta High Court · (1884) ILR (Cal) 528
High Courts05 Mar 1884
Prandhone Pykura Vs Arut Sahoo and Another
Calcutta High Court · (1884) ILR (Cal) 502
High Courts05 Mar 1884
Luckhi Ram Vs Salamat Hossein and Another
Calcutta High Court · (1884) ILR (Cal) 521
High Courts04 Mar 1884
Luchmeshur Singh Vs Sheo Sohye Roy and Others
Calcutta High Court · (1884) ILR (Cal) 577