High Courts04 Mar 1884
Raj Coomar Lall and Others Vs Bissessur Dyal and Others
Calcutta High Court · (1884) ILR (Cal) 688
COURT ARCHIVE
Calcutta High Court judgments, 1884
155 judgments · page 7 of 8
High Courts28 Feb 1884
Madon Mohon Poddar and Others Vs Purno Chundra Purbot and Others
Calcutta High Court · (1884) ILR (Cal) 297
High Courts26 Feb 1884
Johiruddin Mahomed Abu Ali Soher Chowdhry Vs Janoky Bullubh Sen
Calcutta High Court · (1884) ILR (Cal) 567
High Courts25 Feb 1884
In Re: Gamirullah Sarkar Gamirullah Sarkar
Calcutta High Court · (1884) ILR (Cal) 408
Evidence Act, 1872 — Section 167
High Courts22 Feb 1884
Jellicoe and Others Vs The British India Steam Navigation Co.
Calcutta High Court · (1884) ILR (Cal) 489
High Courts22 Feb 1884
Jugatmoni Chowdrani Vs Romjani Bibee and Others
Calcutta High Court · (1884) ILR (Cal) 533
High Courts21 Feb 1884
Fakaruddin Mahomed Ahsan Vs The Official Trustee of Bengal
Calcutta High Court · (1884) ILR (Cal) 538
High Courts19 Feb 1884
Lalla Dabee Pershad Vs Santo Pershad and Others
Calcutta High Court · (1884) ILR (Cal) 505
Civil Procedure Code, 1908 (CPC) — Section 121, 126, 136
High Courts19 Feb 1884
Bamasundari Dassi Vs Krishna Chandra Dhur and Others
Calcutta High Court · (1884) ILR (Cal) 424
Registration Act, 1877 — Section 50
High Courts19 Feb 1884
Punchoo Money Dossee Vs Troylucko Mohiney Dossee
Calcutta High Court · (1884) ILR (Cal) 342
High Courts14 Feb 1884
Biswa Sonan Chunder Gossyamy Vs Binanda Chunder Dibingar Adhikar Gossyamy
Calcutta High Court · (1884) ILR (Cal) 416
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts12 Feb 1884
Kristo Chunder alias Kinoo Lahary Vs Merjah Janand and Another
Calcutta High Court · (1884) ILR (Cal) 507
Rent Law of Bengal, L.P. Act, 1869 — Section 38
High Courts12 Feb 1884
Panye Chunder Sircar and Others Vs Hurchunder Chowdhry and Another
Calcutta High Court · (1884) ILR (Cal) 496
High Courts08 Feb 1884
Surbomongala Dassi Vs Shashibhooshun Biswas
Calcutta High Court · (1884) ILR (Cal) 413
High Courts07 Feb 1884
Harrington Vs Gonesh Roy
Calcutta High Court · (1884) ILR (Cal) 440
Limitation Act, 1963 — Section 13, 22
High Courts07 Feb 1884
Nathu Sheikh and Others Vs The Queen-Empress
Calcutta High Court · (1884) ILR (Cal) 405
Criminal Procedure Code, 1898 (CrPC) — Section 161
High Courts05 Feb 1884
Eshan Chundra Safooi Vs Nundamoni Dassee and Others
Calcutta High Court · (1884) ILR (Cal) 357
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts04 Feb 1884
Krishna Lall Dutt Vs Radha Krishna Surkhel and Others
Calcutta High Court · (1884) ILR (Cal) 402
High Courts31 Jan 1884
Ram Coomer Sen and Another Vs Ram Comul Sen
Calcutta High Court · (1884) ILR (Cal) 388
Presidency Small Cause Courts Act, 1882 — Section 6