High Courts09 Sept 1880
Kokil Bag Vs Nemai Charan Dhabal and Others
Calcutta High Court · (1881) ILR (Cal) 534
Registration Act, 1877 — Section 50
COURT ARCHIVE
Calcutta High Court judgments, 1880
177 judgments · page 3 of 9
High Courts06 Sept 1880
Rohinikant Bhuttacharji and Others Vs Kashikant Bhuttacharji
Calcutta High Court · (1881) ILR (Cal) 325
Bengal Tenancy Act, 1885 — Section 29
High Courts05 Sept 1880
Monohur Das Vs Radha Pershad Misser
Calcutta High Court · (1881) ILR (Cal) 317
High Courts03 Sept 1880
In Re: Upendro Lall Bose
Calcutta High Court · (1881) ILR (Cal) 675
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts27 Aug 1880
Chatraput Singh Vs Grindra Chunder Roy and Another
Calcutta High Court · (1881) ILR (Cal) 389
High Courts25 Aug 1880
Sheetanath Mookerjee Vs Promothonath Mookerjee and Another
Calcutta High Court · (1881) ILR (Cal) 303
High Courts25 Aug 1880
In Re: Shrish Chunder Mookhopadhya and Another
Calcutta High Court · (1881) ILR (Cal) 161
High Courts21 Aug 1880
Soobhul Chunder Paul Vs Nitye Churn Bysack
Calcutta High Court · (1881) ILR (Cal) 663
High Courts11 Aug 1880
T. F. Brown and Another Vs G. M. Cutts and Another
Calcutta High Court · (1881) ILR (Cal) 328
Civil Procedure Code, 1908 (CPC) — Section 44Evidence Act, 1872 — Section 92
High Courts11 Aug 1880
Gobind Lall Seal and Others Vs Debendronath Mullick and Others
Calcutta High Court · (1881) ILR (Cal) 311
Limitation Act, 1963 — Article 142
High Courts09 Aug 1880
Monindro Bhoosun Biswas Vs Shosheebhoosun Biswas and Others
Calcutta High Court · (1880) ILR (Cal) 866
High Courts31 Jul 1880
Samshere Khan and Others Vs The Empress
Calcutta High Court · (1881) ILR (Cal) 154
Penal Code, 1860 (IPC) — Section 300
High Courts29 Jul 1880
Noor Bux Kazi and Others Vs The Empress
Calcutta High Court · (1881) ILR (Cal) 279
Evidence Act, 1872 — Section 30
High Courts23 Jul 1880
Buldeo Doss Vs Howe
Calcutta High Court · (1881) ILR (Cal) 64
Contract Act, 1872 — Section 107, 55, 78
High Courts23 Jul 1880
Mackillican Vs The Compagnie Des Messageries Maritimes De France
Calcutta High Court · (1881) ILR (Cal) 227
Contract Act, 1872 — Section 151
High Courts22 Jul 1880
Kasheekishore Roy Chowdhry Vs Alip Mundul and Another
Calcutta High Court · (1881) ILR (Cal) 149
High Courts21 Jul 1880
Laljee Sahoy Vs Fakeer Chand and Others
Calcutta High Court · (1881) ILR (Cal) 135