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Calcutta High Court judgments, 1880

177 judgments · page 2 of 9

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High Courts29 Nov 1880

Chundro Marwari Vs Mohamed Eshak

Calcutta High Court · (1881) ILR (Cal) 476

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High Courts27 Nov 1880

Baboojan Jha Vs Byjnath Dutt Jha and Others

Calcutta High Court · (1881) ILR (Cal) 472

Court Fees Act, 1870 — Section 11
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High Courts27 Nov 1880

Nobeen Chunder Sil and Others Vs Bhobosoonduri Dabee

Calcutta High Court · (1881) ILR (Cal) 460

Succession Act, 1865 — Section 242
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High Courts26 Nov 1880

Hurri Prasad Vs Jaumna Prasad and Another

Calcutta High Court · (1881) ILR (Cal) 453

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High Courts23 Nov 1880

Bhoopendra Narain Roy Vs Greesh Narain Roy and Another

Calcutta High Court · (1881) ILR (Cal) 539

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High Courts23 Nov 1880

Kameswar Pershad Vs Bun Bahadur Singh

Calcutta High Court · (1881) ILR (Cal) 843

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High Courts13 Nov 1880

Laljee Sahoo Vs Roghoonundun Lall Sahoo

Calcutta High Court · (1881) ILR (Cal) 447

Limitation Act, 1963 — Section 19
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High Courts12 Nov 1880

Harisaran Surma Moitra Vs Bhubaneswari Debi

Calcutta High Court · (1881) ILR (Cal) 720

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High Courts09 Nov 1880

In Re: Chandrakanta De

Calcutta High Court · (1881) ILR (Cal) 445

Penal Code, 1860 (IPC) — Section 188
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High Courts07 Oct 1880

In Re: Mutty Lall Ghose and Others

Calcutta High Court · (1881) ILR (Cal) 308

Criminal Procedure Code, 1898 (CrPC) — Section 471
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High Courts29 Sept 1880

Juggut Chunder Mozumdar Vs Kasi Chunder Mozumdar

Calcutta High Court · (1881) ILR (Cal) 440

Criminal Procedure Code, 1898 (CrPC) — Section 468
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High Courts17 Sept 1880

The Empress Vs Sunker Gope

Calcutta High Court · (1881) ILR (Cal) 307

Criminal Procedure Code, 1898 (CrPC) — Section 66
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High Courts15 Sept 1880

Gobind Chunder Nundi Vs Mozhuruddin

Calcutta High Court · (1881) ILR (Cal) 436

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High Courts15 Sept 1880

Jugtanund Misser Vs Nerghan Singh and Another

Calcutta High Court · (1881) ILR (Cal) 433

Evidence Act, 1872 — Section 92
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High Courts14 Sept 1880

Niamut Khan and Others Vs Phadu Buldia

Calcutta High Court · (1881) ILR (Cal) 319

Civil Procedure Code, 1908 (CPC) — Section 13
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High Courts13 Sept 1880

Mohi Lall Roy Vs Mutty Ram Sahoo

Calcutta High Court · (1881) ILR (Cal) 291

Criminal Procedure Code, 1898 (CrPC) — Section 521
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High Courts10 Sept 1880

Umanath Mookhopadhya Vs Nilmoney Singh

Calcutta High Court · (1881) ILR (Cal) 429

Probate and Administration Act, 1881 — Section 69
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High Courts10 Sept 1880

Bykunt Nath Roy Vs Mokundo Lall Roy

Calcutta High Court · (1881) ILR (Cal) 289

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High Courts10 Sept 1880

Dorab Ally Khan Vs Abdool Azeez Dorab Ally Khan Vs Abdool Azeez

Calcutta High Court · (1881) ILR (Cal) 356

Limitation Act, 1963 — Section 1(9)
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High Courts09 Sept 1880

Tarokessur Roy, a Ward of Court, by his Mother Vs Shoshi Shikhuressur Roy

Calcutta High Court · (1881) ILR (Cal) 421

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