High Courts10 Apr 1876
The Queen Vs Hurribole Chunder Ghose
Calcutta High Court · (1876) ILR (Cal) 207
Evidence Act, 1872 — Section 167, 25, 26
COURT ARCHIVE
Calcutta High Court judgments, 1876
61 judgments · page 3 of 4
High Courts10 Apr 1876
Mohender Nath Mozoomdar Vs Futeek Parooee
Calcutta High Court · (1876) ILR (Cal) 386
High Courts07 Apr 1876
The Queen Vs Gobin Tewari and Another
Calcutta High Court · (1876) ILR (Cal) 281
High Courts04 Apr 1876
In Re: Sooraj Kant Acharj Chowdry
Calcutta High Court · (1876) ILR (Cal) 384
Charter Act, 1861 — Section 15
High Courts31 Mar 1876
Mutty Lall Dhur and Others Vs Hendry
Calcutta High Court · (1877) ILR (Cal) 396
High Courts31 Mar 1876
Ramdhone Bhuttacharjee Vs Khajah Ashanoollah
Calcutta High Court · (1876) ILR (Cal) 326
High Courts28 Mar 1876
In Re: Mohesh Mistree and Another
Calcutta High Court · (1876) ILR (Cal) 283
Criminal Procedure Code, 1898 (CrPC) — Section 294, 295, 297
High Courts28 Mar 1876
Peary Mohun Mookerjee Vs Arfunnessa
Calcutta High Court · (1876) ILR (Cal) 379
High Courts21 Mar 1876
Nil Money Singh Deo Vs Chunderkant Banerjee
Calcutta High Court · (1877) ILR (Cal) 125
High Courts20 Mar 1876
Deen Doyal Lall Vs Het Narain Sing and Others
Calcutta High Court · (1877) ILR (Cal) 42
High Courts20 Mar 1876
The Queen Vs Upendronath Doss and Another
Calcutta High Court · (1876) ILR (Cal) 357
Penal Code, 1860 (IPC) — Section 292, 294
High Courts12 Mar 1876
Runglall Misser Vs Tokhun Misser and Another
Calcutta High Court · (1877) ILR (Cal) 114
Charter Act, 1861 — Section 15Civil Procedure Code, 1908 (CPC) — Section 119
High Courts01 Mar 1876
In the Goods of: Gladstone (deceased)
Calcutta High Court · (1876) ILR (Cal) 169
High Courts22 Feb 1876
Lallah Ramesshur Doyal Singh Vs Lallah Bissen Doyal and Another
Calcutta High Court · (1876) ILR (Cal) 407
High Courts01 Feb 1876
In the Goods of: Wilson (deceased)
Calcutta High Court · (1876) ILR (Cal) 150
Succession Act, 1865 — Section 258
High Courts26 Jan 1876
Gouree Lall Singh Vs Joodhisteer Hajrah and Others
Calcutta High Court · (1876) ILR (Cal) 360
High Courts24 Jan 1876
Thakoor Kapilnath Sahai Vs The Government
Calcutta High Court · (1876) ILR (Cal) 142