AI Structured Summary
Not yet generated for this judgment
Judgment
1 paragraphs · 24 words
Macpherson, J.—Let the Magistrate be directed to re-arrest Gobin Tewari and Jodoo Lall, and keep them in custody till the hearing of the appeal.
High CourtsDivision Bench(1876) 04 CAL CK 0007
The Queen vs Gobin Tewari and Another
Calcutta High Court · Decided on 7 April 1876 · Citation: (1876) ILR (Cal) 281
- HON’BLE JUDGES
- Morris, J · Macpherson, J