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Phear, J.—ordered that the appeal should be struck off the file.
High CourtsSingle Bench(1876) 01 CAL CK 0001
Thakoor Kapilnath Sahai vs The Government
Calcutta High Court · Decided on 24 January 1876 · Citation: (1876) ILR (Cal) 142
- HON’BLE JUDGES
- Phear, J