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Calcutta High Court judgments, 1876

61 judgments · page 2 of 4

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High Courts07 Jul 1876

Treeporasoondery Dossee Vs Debendronath Tagore

Calcutta High Court · (1877) ILR (Cal) 45

Limitation Act, 1963 — Clause 122, Clause 145
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High Courts03 Jul 1876

Ram Needhee Koondoo Vs Rajah Rudhoo Nath Narain Mullo and Another

Calcutta High Court · (1876) ILR (Cal) 457

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High Courts01 Jul 1876

Miller Vs The Administrator-General of Bengal

Calcutta High Court · (1876) ILR (Cal) 412

Succession Act, 1865 — Section 4
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High Courts28 Jun 1876

Manessur Dass and Another Vs The Collector and Municipal Commissioners of Chapra

Calcutta High Court · (1876) ILR (Cal) 410

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High Courts28 Jun 1876

Desputty Singh Baijnath Shahai and Others Vs Desputty Singh

Calcutta High Court · (1877) ILR (Cal) 209

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High Courts19 Jun 1876

Johurra Bibee Vs Sreegopal Misser and Others

Calcutta High Court · (1876) ILR (Cal) 470

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High Courts15 Jun 1876

Shona Malee Pat Mahadai Vs Adhiranee Narain Coomary and Biddya Dhur

Calcutta High Court · (1876) ILR (Cal) 365

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High Courts15 Jun 1876

The Queen Vs Bholanath Sen

Calcutta High Court · (1877) ILR (Cal) 23

Criminal Procedure Code, 1898 (CrPC) — Section 297
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High Courts10 Jun 1876

In Re: Pursooram Borooah

Calcutta High Court · (1877) ILR (Cal) 118

Criminal Procedure Code, 1898 (CrPC) — Section 222
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High Courts10 Jun 1876

Ramdoyal Khan and Others Vs Ajoodhia Ram Khan and Others

Calcutta High Court · (1877) ILR (Cal) 1

Civil Procedure Code, 1908 (CPC) — Section 139, 141
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High Courts07 Jun 1876

Luchmi Dai Koori Vs Asman Sing and Others

Calcutta High Court · (1877) ILR (Cal) 213

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High Courts02 Jun 1876

Debi Dutt Sahoo Vs Subodra Bibee and Others

Calcutta High Court · (1877) ILR (Cal) 284

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High Courts22 May 1876

Nocoor Chunder Bose Vs Kally Coomar Ghose

Calcutta High Court · (1876) ILR (Cal) 328

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High Courts16 May 1876

Harris Vs Harris and Koylas Chunder Bandopadia

Calcutta High Court · (1876) ILR (Cal) 286

Succession Act, 1925 — Section 7
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High Courts16 May 1876

Bhuggobutty Dossee Vs Shamachurn Bose and Others

Calcutta High Court · (1876) ILR (Cal) 338

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High Courts02 May 1876

Cohen and Another Vs Cassim Nana

Calcutta High Court · (1876) ILR (Cal) 265

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High Courts02 May 1876

The Delhi and London Bank Vs Wordie and Others

Calcutta High Court · (1876) ILR (Cal) 250

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High Courts25 Apr 1876

Jugobundhoo Roy Vs Lokenath Roy

Calcutta High Court · (1876) ILR (Cal) 297

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High Courts13 Apr 1876

The Queen on the Prosecution on Morad Ali Vs Hadjee Jeebun Bux

Calcutta High Court · (1876) ILR (Cal) 355

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High Courts10 Apr 1876

Sham Churn Auddy Vs Tariney Churn Banerjee

Calcutta High Court · (1876) ILR (Cal) 422

Limitation Act, 1963 — Section 27
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