COURT ARCHIVE
Calcutta High Court judgments, 1868
184 judgments · page 5 of 10
High Courts06 Aug 1868
Kaim Ali Jawardar Vs Lakhikant Chuckerbutty
Calcutta High Court · (1868) 08 CAL CK 0013
High Courts06 Aug 1868
In Re: Gajadhar Prasad Narayan Sing
Calcutta High Court · (1868) 08 CAL CK 0007
High Courts05 Aug 1868
Chandrakant Bhattacharji Vs Jadupati Chatterji
Calcutta High Court · (1868) 08 CAL CK 0002
High Courts31 Jul 1868
Anandalal Das Vs Radhamohan Shaw and Others
Calcutta High Court · (1868) 07 CAL CK 0034
High Courts31 Jul 1868
Syed Shah Enaet Hossein Vs Syed Ramzan Ali
Calcutta High Court · (1868) 07 CAL CK 0001
High Courts29 Jul 1868
Raja Rameswar Nath Sing Vs Haralal Sing
Calcutta High Court · (1868) 07 CAL CK 0029
High Courts27 Jul 1868
Dwarkanath Roy Vs Uma Sundari Dasi and Others
Calcutta High Court · (1868) 07 CAL CK 0005
High Courts25 Jul 1868Dismissed
Shib Kumar Joti Vs Kali Prasad Sen
Calcutta High Court · (1868) 07 CAL CK 0024
High Courts24 Jul 1868Dismissed
Shiu Golam Sing Vs Baran Sing
Calcutta High Court · (1868) 07 CAL CK 0022
High Courts21 Jul 1868
Baikanthanath Kamar Vs Chandra Mohan Chowdhry
Calcutta High Court · (1868) 07 CAL CK 0023
High Courts18 Jul 1868Dismissed
Pareshmani Dasi Vs Dinanath Das
Calcutta High Court · (1868) 07 CAL CK 0025
High Courts17 Jul 1868
Giridhari Lal Roy Vs The Government of Bengal
Calcutta High Court · (1868) 07 CAL CK 0027
High Courts16 Jul 1868Dismissed
Guru Das Dhar Vs Bijaya Gobinda Baral
Calcutta High Court · (1868) 07 CAL CK 0021
High Courts15 Jul 1868Dismissed
Abdul Jabel Vs Khelatchandra Ghose
Calcutta High Court · (1868) 07 CAL CK 0028