High Courts26 Aug 1868
Ambica Charan Nag Vs Mussamat Shibosundari Debi
Calcutta High Court · (1868) 08 CAL CK 0004
COURT ARCHIVE
Calcutta High Court judgments, 1868
184 judgments · page 4 of 10
High Courts21 Aug 1868
Prahlad Misser Vs Udit Narayan Sing
Calcutta High Court · (1868) 08 CAL CK 0020
High Courts19 Aug 1868
Baijnath Sahu and Others Vs Lala Sital Prasad and Others
Calcutta High Court · (1868) 08 CAL CK 0009
High Courts14 Aug 1868Dismissed
Raja Nilmani Sing Vs Madhab Sing
Calcutta High Court · (1868) 08 CAL CK 0019
High Courts13 Aug 1868
Mussamut Jumayi Vs Sheikh Wahid Ali
Calcutta High Court · (1868) 08 CAL CK 0023
High Courts10 Aug 1868
Cook and Others Vs Jadab Chandra Nandi
Calcutta High Court · (1868) 08 CAL CK 0008
High Courts08 Aug 1868
Raghunandan Thakur Vs Ram Charankapali
Calcutta High Court · (1868) 08 CAL CK 0025
High Courts08 Aug 1868Dismissed
Kumara Asima Krishna Deb Vs Kumara Kumara Krishna Deb
Calcutta High Court · (1868) 08 CAL CK 0024
High Courts08 Aug 1868
Raja Nilmani Sing Vs Annadaprasad Mookerjee
Calcutta High Court · (1868) 08 CAL CK 0011
High Courts07 Aug 1868
Madhusudan Manji Vs Debigobinda Newgi
Calcutta High Court · (1868) 08 CAL CK 0016
High Courts07 Aug 1868
Sheikh Rahmatulla Vs Sheikh Sariutulla Kagchi
Calcutta High Court · (1868) 08 CAL CK 0015
High Courts06 Aug 1868
The Maharani of Burdwan Vs Srimati Baradasundari Debi
Calcutta High Court · (1868) 08 CAL CK 0021