COURT ARCHIVE
Calcutta High Court judgments, 1868
184 judgments · page 3 of 10
High Courts12 Sept 1868
Amrita Kumari Debi Vs Lakhinarayan Chuckerbutty
Calcutta High Court · (1868) 09 CAL CK 0007
High Courts09 Sept 1868
Raja Upendra Lal Roy Vs Srimati Rani Prasannamayi
Calcutta High Court · (1868) 09 CAL CK 0004
High Courts09 Sept 1868
Rajchandra Roy Chowdry and Others Vs Girishchandra Roy Chowdry and Others
Calcutta High Court · (1868) 09 CAL CK 0001
High Courts08 Sept 1868
Prankrishna Dey and Another Vs Biswambhar Sen and Others
Calcutta High Court · (1868) 09 CAL CK 0009
High Courts05 Sept 1868
Desaratulla Vs Nawab Nazim Nazar Ali Khan
Calcutta High Court · (1868) 09 CAL CK 0014
High Courts04 Sept 1868
Raja Satyasaran Ghosal Bahadur Vs Bhairab Chandra Brahmo
Calcutta High Court · (1868) 09 CAL CK 0011
High Courts03 Sept 1868
Kali Krishna Pal Chowdhry Vs Srimati Jagattara and Another
Calcutta High Court · (1868) 09 CAL CK 0013
High Courts01 Sept 1868
Kalinath Roy Vs Iswar Chandra Ghosal
Calcutta High Court · (1868) 09 CAL CK 0012
High Courts26 Aug 1868Dismissed
Ram Chandra Jana Vs Jiban Chandra Jana
Calcutta High Court · (1868) 08 CAL CK 0022
High Courts26 Aug 1868Dismissed
Lala Chatranarayan Vs Uba Kunwari
Calcutta High Court · (1868) 08 CAL CK 0017