COURT ARCHIVE
Calcutta High Court judgments, 1868
184 judgments · page 7 of 10
High Courts01 Jul 1868Dismissed
In Re: Tietkins, an Insolvent
Calcutta High Court · (1868) 07 CAL CK 0015
High Courts29 Jun 1868
Fatima Khatun and Another Vs Mohammed Jan Chowdry and Others
Calcutta High Court · (1868) 06 CAL CK 0017
High Courts27 Jun 1868
Gaur Mohan Das Vs Ramrup Mazoomdar
Calcutta High Court · (1868) 06 CAL CK 0027
High Courts27 Jun 1868
Elam Paramanick Vs Sojaitullah Sheikh
Calcutta High Court · (1868) 06 CAL CK 0005
High Courts26 Jun 1868
Chowdhari Nilkanth Prasad Singh Vs Dignarayan Singh
Calcutta High Court · (1868) 06 CAL CK 0026
High Courts26 Jun 1868Dismissed
Sheikh Parabdi Sahani Vs Sheikh Mohamed Hossein
Calcutta High Court · (1868) 06 CAL CK 0006
High Courts24 Jun 1868
Tarasundari Burmoni Vs Behari Lal Roy
Calcutta High Court · (1868) 06 CAL CK 0020
High Courts24 Jun 1868
Mozaffur Ally Vs Girish Chandra Das
Calcutta High Court · (1868) 06 CAL CK 0004
High Courts23 Jun 1868
Kadambini Dasi Vs Prasannamayi Dasi
Calcutta High Court · (1868) 06 CAL CK 0003
High Courts18 Jun 1868Dismissed
Jayanarayan Singh Vs Matilal Jha
Calcutta High Court · (1868) 06 CAL CK 0024
High Courts18 Jun 1868Dismissed
Haramohini Chowdhrain Vs Dhanmani Chowdhrain
Calcutta High Court · (1868) 06 CAL CK 0016
High Courts15 Jun 1868
Kedarnath Mookerjee Vs Mathuranath Dutt
Calcutta High Court · (1868) 06 CAL CK 0012