High Courts13 Jun 1868Allowed
Girija Singh Vs Giridhari Singh
Calcutta High Court · (1868) 06 CAL CK 0011
COURT ARCHIVE
Calcutta High Court judgments, 1868
184 judgments · page 8 of 10
High Courts11 Jun 1868Dismissed
Tulsiram Das Vs Mohamed Afzal alias Mirza
Calcutta High Court · (1868) 06 CAL CK 0021
High Courts11 Jun 1868
Krishna Chandra Das Vs Mohamed Afzal
Calcutta High Court · (1868) 06 CAL CK 0001
High Courts10 Jun 1868
Radhika Prasad Chunder Vs Ramsundar Kur
Calcutta High Court · (1868) 06 CAL CK 0019
High Courts08 Jun 1868
Raja Syud Enaet Hossein Vs Rani Roushun Jehan Rani Roushun Jehan Vs Raja Syud Enaet Hossein
Calcutta High Court · (1868) 06 CAL CK 0018
High Courts05 Jun 1868
Mahima Chandra Chuckerbutty Vs Rajkumar Chuckerbutty
Calcutta High Court · (1868) 06 CAL CK 0015
High Courts03 Jun 1868
Lalbehari Dutt Vs Srinath Mookerjee and Others
Calcutta High Court · (1868) 06 CAL CK 0028
High Courts02 Jun 1868
In Re: A. Stewart, an Attorney and Proctor of the High Court
Calcutta High Court · (1868) 06 CAL CK 0014
High Courts21 May 1868
Anundai alias Rani Kunjara Nachear and Another Vs Rani Purvata Vurdany Nachear and Another Rani Purvata Vurdany Nachear and Another Vs Anundai and Another The Collector Vs Mutu Ramalinga Sathupathy
Calcutta High Court · (1868) 05 CAL CK 0002
High Courts16 Apr 1868Dismissed
Musst. Kalsumnissa alias Bibi Budhan Vs Musst. Wahidunnissa
Calcutta High Court · (1868) 04 CAL CK 0001
High Courts08 Apr 1868
The Queen Vs Nabadwip Chandra Goswami and Kushadhwaj Mandal
Calcutta High Court · (1868) 04 CAL CK 0003
High Courts31 Mar 1868
Sooradhonee Debia Vs Hurro Chunder Roy Chowdhry and Others
Calcutta High Court · (1868) 03 CAL CK 0007