High Courts17 Dec 2008Disposed Of
Vinod Kumar Khetan Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0341
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 5 of 158
High Courts17 Dec 2008Disposed Of
Ramakant Bhondele Vs Chairman, Sarva U.P.Gramin Bank and others.
Allahabad High Court · (2008) 12 AHC CK 0333
High Courts17 Dec 2008Disposed Of
Om Prakash Shukla Vs State of U.P.& others
Allahabad High Court · (2008) 12 AHC CK 0307
High Courts17 Dec 2008Allowed
Union of India and others Vs State of U.P.and others.
Allahabad High Court · (2008) 12 AHC CK 0306
High Courts17 Dec 2008Disposed Of
Shah Faisal S/O Abdul Salam & Others Vs State of U.P.Thru Secretary Home & Others
Allahabad High Court · (2008) 12 AHC CK 0300
High Courts17 Dec 2008Allowed
Avadh Enterprises Thru Prop.Mohd.Aslam S/O Late Mohd. Vs State of U.P.Thru Secretary Finance & Others
Allahabad High Court · (2008) 12 AHC CK 0299
High Courts17 Dec 2008Disposed Of
Central Co-operative Sales & Supply Stores Ltd.and another Vs State of U.P.and others.
Allahabad High Court · (2008) 12 AHC CK 0298
High Courts17 Dec 2008Dismissed
Rama Shanker Pandey & Anr. Vs State of U.P.
Allahabad High Court · (2008) 12 AHC CK 0253
Penal Code, 1860 (IPC) — Section 105, 302, 4, 99
High Courts17 Dec 2008Dismissed
Rama Shanker Pandey and another Vs State of U.P.
Allahabad High Court · (2008) 12 AHC CK 0252
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Dec 2008Dismissed
Tara Devi Vs District Judge, Hardoi and another
Allahabad High Court · (2008) 12 AHC CK 0236
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22
High Courts17 Dec 2008Dismissed
Munnal Lal Vs State of U.P.
Allahabad High Court · (2008) 12 AHC CK 0198
High Courts17 Dec 2008Dismissed
Suresh Chand and others Vs Shamshul Haq and others
Allahabad High Court · (2008) 12 AHC CK 0192
High Courts17 Dec 2008Dismissed
Sudha Rani Verma Vs Neeta Chaudhri and others
Allahabad High Court · (2008) 12 AHC CK 0150
High Courts17 Dec 2008Disposed Of
Kripal Singh Vs State of U.P.Thr.Prin Secy Home Development Civil Sectt.
Allahabad High Court · (2008) 12 AHC CK 0121
High Courts17 Dec 2008Disposed Of
Dayalbagh Consumers Co-operative Society Ltd.and another Vs State of U.P.and others.
Allahabad High Court · (2008) 12 AHC CK 0120
High Courts17 Dec 2008Dismissed
Shafiqullah Khan Vs State of U.P.and others.
Allahabad High Court · (2008) 12 AHC CK 0093
High Courts17 Dec 2008Dismissed
Moharram Ali S/O Late Miyaudeen & Others Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0039
High Courts17 Dec 2008Disposed Of
Rajesh Jaiswal Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0038
High Courts17 Dec 2008
Maulvi Abdul Rahman Siyai Vs Sardar Maqbool Hasan and Others
Allahabad High Court · AIR 2009 All 62 : (2009) 2 AWC 1115
Waqf Act, 1995 — Section 83(2)
High Courts17 Dec 2008
Rangi Lal Vs State of U.P. and Another
Allahabad High Court · (2009) 3 ACR 3460
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307