COURT ARCHIVE
Allahabad High Court judgments, 1901
32 judgments · page 1 of 2
High Courts21 Dec 1901
Bakar Ali and Another Vs Abu Sayid Khan
Allahabad High Court · (1902) ILR (All) 190
High Courts19 Dec 1901Dismissed
Delhi and London Bank Limited Vs Bhikari Das and Others
Allahabad High Court · (1902) ILR (All) 185
High Courts19 Dec 1901
Sheo Prasad Singh Vs Jaleha Kunwar and Another
Allahabad High Court · (1902) ILR (All) 189
High Courts12 Dec 1901Dismissed
North-Western Commercial Banking Corporation Vs Muhammad Ismail Khan
Allahabad High Court · (1902) ILR (All) 208
High Courts05 Dec 1901Allowed
Wazir-Un-Nissa Vs Ilahi Bakhsh and Others
Allahabad High Court · (1902) ILR (All) 172
High Courts27 Nov 1901Disposed Of
Brij Mohan Lal Vs Shiam Singh
Allahabad High Court · (1902) ILR (All) 164
High Courts21 Nov 1901Dismissed
Gopal Dei Vs The Bhartpur State
Allahabad High Court · (1902) ILR (All) 160
High Courts20 Nov 1901Disposed Of
Gobind Prasad Vs Mohan Lal
Allahabad High Court · (1902) ILR (All) 157
High Courts15 Nov 1901Dismissed
King-Emperor Vs Moti Lal and Another
Allahabad High Court · (1902) ILR (All) 155
High Courts07 Nov 1901Dismissed
Baru Mal and Others Vs Niadar
Allahabad High Court · (1902) ILR (All) 153
High Courts01 Oct 1901Dismissed
King-Emperor Vs Fyaz-Ud-Din
Allahabad High Court · (1902) ILR (All) 148
High Courts25 Aug 1901Dismissed
King-Emperor Vs Kaliji alias Kali Singh and Others
Allahabad High Court · (1902) ILR (All) 143
High Courts17 Aug 1901Allowed
Jhamman Lal Vs Himanchal Singh
Allahabad High Court · (1902) ILR (All) 136
High Courts15 Aug 1901Dismissed
Kalian Rai Vs Ram Chandar
Allahabad High Court · (1902) ILR (All) 128