High Courts21 Dec 1945Dismissed
Mirs Jid Husain and others Vs Debi Das and another
Allahabad High Court · (1945) 12 AHC CK 0012
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20Uttar Pradesh Encumbered Estates Act, 1934 — Section 11, 45
COURT ARCHIVE
Allahabad High Court judgments, 1945
279 judgments · page 1 of 14
High Courts21 Dec 1945Disposed Of
RANI AMRIT KUNWAR Vs COMMISSIONER OF INCOME TAX, C.P. and U.P.
Allahabad High Court · (1946) 16 AWR 488 : (1946) 14 ITR 561
Evidence Act, 1872 — Section 57Income Tax Act, 1922 — Section 66(1)
High Courts12 Dec 1945Dismissed
Gulzari Lal Vs Manager, Court of Wards of B. Parshottam Narain
Allahabad High Court · AIR 1946 All 415 : (1946) 16 AWR 215
High Courts11 Dec 1945Dismissed
Ram Bharosey and others Vs Pt. Jawala prasad
Allahabad High Court · (1945) 12 AHC CK 0021
Uttar Pradesh Land Revenue Act, 1901 — Section 40, 44
High Courts11 Dec 1945Dismissed
Shrinand Lal Kapoor Vs Sm. Chandra Kanti Devi
Allahabad High Court · AIR 1946 All 385 : (1946) 16 AWR 322
High Courts11 Dec 1945Dismissed
Mahadeo Agrahri Vs Dhaunkal Mal
Allahabad High Court · AIR 1946 All 432 : (1946) 16 AWR 206
High Courts11 Dec 1945Dismissed
Ahmad Ullah Khan Vs Shah Mohammad Taqi and Another
Allahabad High Court · AIR 1946 All 493 : (1946) 16 AWR 250
High Courts11 Dec 1945Allowed
Guttoo Mal Vs Emperor
Allahabad High Court · AIR 1946 All 351 : (1946) 16 AWR 89
High Courts10 Dec 1945Dismissed
Chotey Lal Vs Bholar
Allahabad High Court · AIR 1946 All 387 : (1946) 16 AWR 95
High Courts07 Dec 1945Dismissed
Benares Bank Ltd. Vs Dwarka Nath and Others
Allahabad High Court · AIR 1946 All 497 : (1946) 16 AWR 200
High Courts07 Dec 1945Dismissed
M. Mohd. Sharif Vs Waqf Banam-i-Khuda through Abdul Rashid
Allahabad High Court · (1945) 12 AHC CK 0003
High Courts07 Dec 1945Dismissed
Thakur Shankar Bakhsh Singh Vs Rudra Pratap Singh and others
Allahabad High Court · (1945) 12 AHC CK 0001
Evidence Act, 1872 — Section 114
High Courts05 Dec 1945Allowed
Ram Saroman Singh and another Vs Emperor
Allahabad High Court · (1945) 12 AHC CK 0020
Arms Act, 1959 — Section 14
High Courts05 Dec 1945Dismissed
Ram Narain Gupta Vs Emperor
Allahabad High Court · (1945) 12 AHC CK 0014
Criminal Procedure Code, 1898 (CrPC) — Section 137, 139A
High Courts05 Dec 1945Dismissed
Bal Kishan Vs Saliq Ram
Allahabad High Court · AIR 1946 All 476 : (1946) 16 AWR 607
High Courts03 Dec 1945Allowed
Manni Lal Tewari and others Vs Narain Das
Allahabad High Court · (1945) 12 AHC CK 0009
Contract Act, 1872 — Section 43
High Courts03 Dec 1945Dismissed
Mst. Ummi-Ul-Nissa Vs Mst. Fatima Begum
Allahabad High Court · (1945) 12 AHC CK 0004
High Courts30 Nov 1945Allowed
Raja Yadvendra Dutt Dube Vs Ajodhia Bank Ltd., Fyzabad
Allahabad High Court · (1945) 11 AHC CK 0003
Encumbered Estates Act, 1934 — Section 6, 7
High Courts28 Nov 1945Dismissed
Rukmangal Prasad and others Vs Mst. Durga
Allahabad High Court · (1945) 11 AHC CK 0010
Civil Procedure Code, 1908 (CPC) — Section 109, 115