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Allahabad High Court judgments, 2015

2,401 judgments · page 1 of 121

High Courts23 Dec 2015Dismissed

Shamim Khan Vs Adil Husain and Others

Allahabad High Court · (2015) 12 AHC CK 0155

Constitution of India, 1950 - Article 226Punjab Municipal Corporation Act, 1976 - Section 384Representation of the People Act, 1951 - Section 87, 87(2)
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High Courts23 Dec 2015Dismissed

Shabbir Ahmed Vs Syed Mohammad Ali Ahmed Kabir

Allahabad High Court · (2016) 2 ALJ 1 : (2016) 115 ALR 233

Constitution of India, 1950 - Article 141Transfer of Property Act, 1882 - Section 111(d)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)
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High Courts23 Dec 2015Dismissed

Shyam Ferrous Ltd. Vs State of U.P. and Others

Allahabad High Court · (2016) 1 ADJ 425 : (2016) 115 ALR 122

Electricity (Supply) Act, 1948 - Section 60A, 60-AElectricity Act, 1910 - Section 2(c), 22, 24, 24(1), 42Electricity Act, 2003 - Section 131(4), 14, 170, 175, 185
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High Courts23 Dec 2015Partly Allowed

Akhlakh Ahmad Vs State of U.P.

Allahabad High Court · (2016) 93 ALLCC 1

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 100, 300, 302, 304, 304-I
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High Courts23 Dec 2015Dismissed

Ved Pal and Others Vs State of U.P.

Allahabad High Court · (2016) 2 ADJ 247 : (2016) 93 ALLCC 225

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 120B, 147, 148, 149, 201
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High Courts23 Dec 2015Dismissed

Abdul Hakeem Pardhan and Others Vs State of U.P.

Allahabad High Court · (2016) 2 ADJ 356

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 15, 16, 20, 49, 64Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
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High Courts23 Dec 2015Dismissed

Tripuresh Tripathi Vs J.A. Oliver and Others

Allahabad High Court · (2016) 1 ADJ 86 : (2016) 2 ALJ 50

Constitution of India, 1950 - Article 143(1), 19(1)(g), 21A, 29, 29(2)Delhi School Education Act, 1973 - Section 21, 28University Grants Commission Act, 1956 - Section 14, 2, 26, 3
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High Courts23 Dec 2015Dismissed

Seema Ambekar Vs State of U.P. and Others

Allahabad High Court · (2015) 12 AHC CK 0005

Criminal Procedure Code, 1973 (CrPC) - Section 161, 173(2), 239Evidence Act, 1872 - Section 10Negotiable Instruments Act, 1881 (NI) - Section 138, 141
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