High Courts31 Dec 2007
Sher Mohammad and others Vs Habib Ahmad and others
Allahabad High Court · (2007) 12 AHC CK 0064
Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 169, 189
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,979 judgments · page 1 of 149
High Courts24 Dec 2007Dismissed
State of U.P. and Others Vs District Judge and Another
Allahabad High Court · (2008) 2 AWC 1887
Civil Procedure Code, 1908 (CPC) — Section 47Uttar Pradesh Reorganisation Act, 2000 — Section 55
High Courts24 Dec 2007Dismissed
State of U.P.and others Vs District Judge, Allahabad and another
Allahabad High Court · (2007) 12 AHC CK 0097
Arbitration and Conciliation Act, 1996 — Section 34, 36Civil Procedure Code, 1908 (CPC) — Section 47Uttar Pradesh Reorganisation Act, 2000 — Section 42, 55
High Courts22 Dec 2007Dismissed
Divya Sharma & Ors. Vs State of U.P.& Ors.
Allahabad High Court · (2007) 12 AHC CK 0075
Constitution of India, 1950 — Article 16
High Courts21 Dec 2007Dismissed
Pradeep Kumar Singh and Anr. Vs State of U.P.& Ors.
Allahabad High Court · (2007) 12 AHC CK 0076
Constitution of India, 1950 — Article 226
High Courts20 Dec 2007Dismissed
Kripa Shankar Tiwari Vs District Inspector of School and The Basic Shiksha Adhikari
Allahabad High Court · (2008) 117 FLR 431
Constitution of India, 1950 — Article 226
High Courts20 Dec 2007Allowed
Asha Industries Vs Commissioner, Trade Tax
Allahabad High Court · (2009) 20 VST 465
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts20 Dec 2007Allowed
Ram Baboo and Others Vs The State
Allahabad High Court · (2007) 12 AHC CK 0153
Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts20 Dec 2007Allowed
Virendra Swaroop Srivastava Vs Vaishya Brothers and Co. (P) Ltd.
Allahabad High Court · (2007) 12 AHC CK 0140
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts20 Dec 2007Allowed
Ravindra Vs State
Allahabad High Court · (2007) 12 AHC CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302, 307, 324
High Courts20 Dec 2007Dismissed
Committee of Management, Antahpuri Vidyalaya Shiksha Samity and Another Vs Commissioner, Kanpur Region and Others
Allahabad High Court · (2008) 1 AWC 695 : (2008) 2 UPLBEC 1200
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 13A
High Courts20 Dec 2007
Atiharsh Mohan Vs Banaras Hindu University and Others
Allahabad High Court · (2007) 12 AHC CK 0057
High Courts20 Dec 2007
Om Prakash Gupta Vs Commissioner of Trade Tax
Allahabad High Court · (2009) 20 VST 789
Uttar Pradesh Trade Tax Act, 1948 — Section 7(3)
High Courts20 Dec 2007Dismissed
Bihari Engineering Works Vs Commissioner of Trade Tax
Allahabad High Court · (2008) 17 VST 329
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts20 Dec 2007Allowed
Ramji and Bishwanath Vs Kanpur Sugar Works Limited
Allahabad High Court · (2008) 2 AWC 2083
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Easements Act, 1882 — Section 60(b)
High Courts19 Dec 2007Dismissed
State of Uttar Pradesh Vs Ramesh Kumar Baranwal and Others
Allahabad High Court · (2007) 12 AHC CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)
High Courts19 Dec 2007Dismissed
Jitendra Dayal Vs The Central Administrative Tribunal and The Commanding Officer
Allahabad High Court · (2008) 1 AWC 1027 : (2008) 117 FLR 34 : (2008) 1 UPLBEC 335
Constitution of India, 1950 — Article 14, 16
High Courts19 Dec 2007Disposed Of
The Basti Sugar Mills Company Ltd. and Brij Mohan Vs State of Uttar Pradesh
Allahabad High Court · (2007) 12 AHC CK 0143
Constitution of India, 1950 — Article 19(1)(g)
High Courts19 Dec 2007Dismissed
Dinesh Kumar Nigam Vs State of U.P.
Allahabad High Court · (2007) 12 AHC CK 0123
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302
High Courts19 Dec 2007Disposed of
Kisan Vikas Gramodyog Sewa Samiti Vs State of U.P.and others
Allahabad High Court · (2007) 12 AHC CK 0109
Constitution of India, 1950 — Article 226