High Courts17 Dec 2007Dismissed
Anwarahmad Vs State of U.P.and others
Allahabad High Court · (2007) 12 AHC CK 0066
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,979 judgments · page 3 of 149
High Courts17 Dec 2007Allowed
Vishram Shukla Vs Smt. Rajdei and Others
Allahabad High Court · (2008) 1 AWC 824 : (2009) 2 CivCC 459
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4
High Courts17 Dec 2007
Jagdish Glass Works Vs Commissioner of Trade Tax
Allahabad High Court · (2009) 20 VST 754
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 4B(5)
High Courts17 Dec 2007Allowed
Ismail Khan (D.) by L.Rs. Vs Saleem and Others
Allahabad High Court · (2008) 2 AWC 1342
Penal Code, 1860 (IPC) — Section 323, 34
High Courts17 Dec 2007Allowed
Ashok K. Aggarwal Vs State of U.P. and Shri Vijay Sharma
Allahabad High Court · (2007) 12 AHC CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts14 Dec 2007Allowed
Gaya Prasad Vs District Judge, Prescribed Authority and State of Uttar Pradesh
Allahabad High Court · (2007) 12 AHC CK 0176
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 4A
High Courts14 Dec 2007Dismissed
Suresh (In Jail) Vs State of U.P.
Allahabad High Court · (2008) 105 RD 484
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts14 Dec 2007Allowed
Anil Kumar Shukla Vs State of U.P. and Saurav Srivastava
Allahabad High Court · (2008) 3 BC 352 : (2008) CriLJ 2172
Criminal Procedure Code, 1973 (CrPC) — Section 200, 201(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts14 Dec 2007Allowed
Prof. (Smt.) Kalwati Shukla, Head of Department of Botany, Deen Dayal Upadhayay Gorakhpur University and Others Vs State of U.P. and Others
Allahabad High Court · (2008) 3 AWC 2358 : (2008) 2 UPLBEC 57
Constitution of India, 1950 — Article 226Uttar Pradesh State Universities Act, 1973 — Section 50
High Courts14 Dec 2007
Professor Sabhajit Mishra, Professor Rajendra Prasad, Professor (Smt.) Adesh Agrawal and Professor Gangeshwar Rai Vs State of U.P.
Allahabad High Court · (2008) 2 AWC 1206 : (2008) 1 UPLBEC 377
Constitution of India, 1950 — Article 16Uttar Pradesh State Universities Act, 1973 — Section 50
High Courts14 Dec 2007Allowed
Janardan Yadav Vs State of U.P. and Others
Allahabad High Court · (2008) 2 AWC 1193 : (2008) 117 FLR 28 : (2008) 1 UPLBEC 498
High Courts14 Dec 2007Dismissed
Vineet Agarwal, Sanghi and Agrawal Capital Services Vs State of U.P.
Allahabad High Court · (2007) 12 AHC CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 406, 420
High Courts14 Dec 2007
Bhoop Singh Bhati Vs Vlllth Additional District Judge,Bulandshahar
Allahabad High Court · (2007) 12 AHC CK 0111
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(1), 20(2)(a), 20(2)(b), 20(2)(c), 20(2)(d)
High Courts14 Dec 2007Dismissed
Madhu Mittal Vs Vth Additional District Judge,Ghaziabad and another
Allahabad High Court · (2007) 12 AHC CK 0110
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30(2)
High Courts14 Dec 2007Dismissed
Bharat Oil Industries Vs State of U.P.And others
Allahabad High Court · (2007) 12 AHC CK 0107
Uttar Pradesh Trade Tax Act, 1948 — Section 7D
High Courts14 Dec 2007Dismissed
Javedkhan Vs State of U.P.And others
Allahabad High Court · (2007) 12 AHC CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 36Penal Code, 1860 (IPC) — Section 302, 394
High Courts14 Dec 2007Allowed
Kalawati shukla(smt) and others Vs State of U.P.and others
Allahabad High Court · (2007) 12 AHC CK 0090
Uttar Pradesh State Universities Act, 1973 — Section 50
High Courts14 Dec 2007Partly Allowed
Sabhajitmishraand others Vs State of U.P.and others
Allahabad High Court · (2007) 12 AHC CK 0089
High Courts14 Dec 2007Partly Allowed
Sabhajit Mishra (Prof.) and others Vs State of U.P. and others
Allahabad High Court · (2007) 12 AHC CK 0085
Uttar Pradesh State Universities Act, 1973 — Section 50
High Courts14 Dec 2007Disposed Of
R.K.Agrawal Vs Judge,Small Causes Court,Allahabad And Another
Allahabad High Court · (2007) 12 AHC CK 0072
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 8 Rule 1