High Courts21 Dec 1951Disposed Of
CHHAJU RAM RAM KUMAR Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1952) 21 ITR 251
COURT ARCHIVE
Allahabad High Court judgments, 1951
262 judgments · page 1 of 14
High Courts21 Dec 1951
Chhaju Ram Ram Kumar Vs Commissioner of Income Tax
Allahabad High Court · (1951) 12 AHC CK 0007
High Courts21 Dec 1951Allowed
Ram Kumar Ram Chandra Vs The Dominion of India
Allahabad High Court · AIR 1952 All 695
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Partnership Act, 1932 — Section 69(2)
High Courts20 Dec 1951
In Re: L.H. Sugar Factories and Oil Mills Ltd.
Allahabad High Court · (1951) 12 AHC CK 0015
High Courts20 Dec 1951Disposed Of
MANGALCHAND MOHANLAL Vs RE.
Allahabad High Court · (1952) 21 ITR 164
High Courts20 Dec 1951Allowed
L. H. SUGAR FACTORIES AND OIL MILLS LTD. Vs RE.
Allahabad High Court · (1952) 21 ITR 325
High Courts19 Dec 1951Dismissed
Ram Lal Vs Hindustan Commercial Bank Ltd.
Allahabad High Court · AIR 1952 All 498 : (1952) 22 AWR 136
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7B
High Courts17 Dec 1951Dismissed
Sadanand and Another Vs State
Allahabad High Court · AIR 1952 All 515 : (1952) 22 AWR 222
Criminal Procedure Code, 1898 (CrPC) — Section 4(1)
High Courts17 Dec 1951Dismissed
Municipal Board Vs District Judge
Allahabad High Court · AIR 1952 All 505
Constitution of India, 1950 — Article 227Uttar Pradesh Municipalities Act, 1916 — Section 160
High Courts17 Dec 1951Dismissed
Rudra Pratap Narian Singh Vs Bhagwandin Misra and Others
Allahabad High Court · AIR 1952 All 511
Constitution of India, 1950 — Article 226, 324, 327, 328, 329Representation of the People Act, 1951 — Section 36, 80
High Courts17 Dec 1951
Chungur Vs The State
Allahabad High Court · AIR 1952 All 533 : (1952) 22 AWR 112
Uttar Pradesh Excise Act, 1910 — Section 10, 3(4), 50, 60Uttar Pradesh Excise Rules — Rule 278
High Courts13 Dec 1951Allowed
Sri Ram Chandra Vs The District Magistrate of Aligarh, The Town Rationing Officer of Hathras and Guman Chand Arora
Allahabad High Court · (1952) 22 AWR 576
Civil Procedure Code, 1908 (CPC) — Section 8, 80Criminal Procedure Code, 1898 (CrPC) — Section 10(1)United Provinces (Temporary) Accommodation Requisition Act, 1947 — Section 16, 2(b), 3
High Courts13 Dec 1951
J.K. Cotton Manufacturers Vs Commissioner of Income Tax
Allahabad High Court · AIR 1952 All 488 : (1952) 22 AWR 585 : (1952) 21 ITR 129
Income Tax Act, 1922 — Section 10, 10(2)
High Courts11 Dec 1951Dismissed
Harihar Tewari and Others Vs State and Others
Allahabad High Court · AIR 1952 All 489 : (1952) 22 AWR 178
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Panchayat Raj Act, 1947 — Section 49(2)
High Courts11 Dec 1951Dismissed
Dargahi Lal Nigam Vs Cawnpore Municipal Board
Allahabad High Court · AIR 1952 All 382 : (1952) 22 AWR 259
Uttar Pradesh Municipalities Act, 1916 — Section 326, 57, 66, 68, 70
High Courts10 Dec 1951Dismissed
Parihar Singh and Others Vs Sita Ram Singh and Others
Allahabad High Court · AIR 1952 All 940
Banaras State Tenancy Act, 1949 — Section 154, 159, 240, 97, 99Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Agricultural Tenants (Acquisition of Privileges) (Amendment) and Miscellaneous Provisions Act, 1950 — Section 10
High Courts07 Dec 1951Allowed
Sheo Balak Vs Sarabjit Singh and Others
Allahabad High Court · AIR 1952 All 516 : (1952) 22 AWR 183
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 2(10)Uttar Pradesh Debt Redemption Act, 1940 — Section 2(9)
High Courts07 Dec 1951Dismissed
Musai Bhant and Others Vs Ganga Charan and State U.P.
Allahabad High Court · AIR 1953 All 118 : (1952) 22 AWR 214
Uttar Pradesh Panchayat Raj Act, 1947 — Section 49, 89Constitution of India, 1950 — Article 226
High Courts07 Dec 1951Allowed
Bhagwati Chaube Vs Ram Adhar Chaube and Others
Allahabad High Court · AIR 1953 All 219 : (1952) 22 AWR 156