High Courts23 Dec 1976
Het Ram and Another Vs State
Allahabad High Court · (1977) ACR 177
Penal Code, 1860 (IPC) — Section 395, 397
COURT ARCHIVE
Allahabad High Court judgments, 1976
600 judgments · page 1 of 30
High Courts23 Dec 1976Dismissed
Bal Mukund Agrawal Vs District Judge and Others
Allahabad High Court · (1977) AWC 225
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1(5), Order 15 Rule 4, Order 15 Rule 5, Order 5 Rule 1, Order 5 Rule 5Constitution of India, 1950 — Article 227Uttar Pradesh Civil Laws (Amendment) Act, 1972 — Section 7, 9
High Courts23 Dec 1976
Bali Ram alias Balli and Others Vs State
Allahabad High Court · (1977) ACR 129
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157(1), 161, 168, 170Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 395
High Courts22 Dec 1976Disposed Of
Charaa Singh Vs State
Allahabad High Court · (1977) ACJ 471
Criminal Procedure Code, 1973 (CrPC) — Section 251A, 257A, 342, 345Penal Code, 1860 (IPC) — Section 304A
High Courts22 Dec 1976Dismissed
Prem Shanker Vs State
Allahabad High Court · (1977) ACR 273
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 147, 149, 302, 323, 324
High Courts22 Dec 1976Dismissed
Sheomurat Ram Vs Smt. Savitri and Others
Allahabad High Court · AIR 1977 All 322
Registration Act, 1908 — Section 17Specific Relief Act, 1963 — Section 15Transfer of Property Act, 1882 — Section 54
High Courts22 Dec 1976Dismissed
Hari Ram and Another Vs Siya Ram and Another
Allahabad High Court · AIR 1977 All 244
Easements Act, 1882 — Section 28, 7
High Courts22 Dec 1976
Mangal and Others Vs State of U.P. and Others
Allahabad High Court · (1977) AWC 168 : (1977) CriLJ 1036
Criminal Procedure Code, 1973 (CrPC) — Section 133, 142, 482
High Courts21 Dec 1976Allowed
Hinch Naraia and Others Vs State of Uttar Pradesh
Allahabad High Court · (1977) ACJ 165
Motor Vehicles Act, 1939 — Section 110A, 110B
High Courts21 Dec 1976Disposed Off
Ramesh Chandra and Another Vs State
Allahabad High Court · (1977) ACR 343
Criminal Procedure Code, 1973 (CrPC) — Section 468, 473, 482Penal Code, 1860 (IPC) — Section 411
High Courts20 Dec 1976Dismissed
Udho Ram Vs State
Allahabad High Court · (1977) ACR 133
Penal Code, 1860 (IPC) — Section 403, 415, 420
High Courts20 Dec 1976Allowed
Air Gases Mazdoor Sangh Vs Indian Air Gases Ltd. and Others
Allahabad High Court · (1977) 2 LLJ 503
Constitution of India, 1950 — Article 226, 326Industrial Employment (Standing Orders) Act, 1946 — Section 10, 15, 2, 3, 4
High Courts20 Dec 1976
Changi Vs Manni and Another
Allahabad High Court · (1977) AWC 183 : (1977) CriLJ 883
Criminal Procedure Code, 1973 (CrPC) — Section 125, 438
High Courts17 Dec 1976Allowed
Gupta Cold Storage Vs Income Tax Officer, "B" Ward
Allahabad High Court · (1988) 115 ITR 819
Income Tax Act, 1961 — Section 148
High Courts17 Dec 1976Dismissed
Akhtar Hasan and Another Vs District Magistrate, Muzaffarnagar
Allahabad High Court · AIR 1977 All 247
Uttar Pradesh Municipalities Act, 1916 — Section 39
High Courts17 Dec 1976
Bal Krishna Vs Vijai Laxmi Khanna
Allahabad High Court · (1977) ACR 126
Criminal Procedure Code, 1973 (CrPC) — Section 482, 488, 488(6)
High Courts17 Dec 1976
GUPTA COLD STRONGE Vs Income Tax OFFICER, SPECIAL CIRCLE, "B" WARD, LUCKNOW.
Allahabad High Court · (1978) 115 ITR 819
Income Tax Act, 1961 — Section 132, 139, 143, 148, 43Income Tax Act, 1961 — Section 132, 139, 143, 148, 43Income Tax Act, 1961 — Section 132, 139, 143, 148, 43
High Courts16 Dec 1976Disposed Of
Santosh Kumar Agarwal Vs Tax Recovery Officer and Others
Allahabad High Court · (1978) 112 ITR 178
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 23, 23B, 35, 46(2)Taxation Laws (Continuation and Validation of Recovery Proceedings) Act, 1964 — Section 3(1)
High Courts16 Dec 1976
I.T.C. LIMITED Vs UNION OF INDIA and Others
Allahabad High Court · (1977) 6 CTR 207
Central Excises and Salt Act, 1944 — Section 3, 4Central Excises and Salt Act, 1944 — Section 3, 4Central Excises and Salt Act, 1944 — Section 3, 4
High Courts16 Dec 1976
M/S. HIND LAMPS LTD. Vs THE UNION OF INDIA and Others
Allahabad High Court · (1977) 6 CTR 98(1)
Central Excises and Salt Act, 1944 — Section 2, 3, 4COMPANIES ACT, 1956 — Section 2, 4Constitution of India, 1950 — Article 226, 5, 6