High Courts23 Dec 1941Allowed
Firm Ram Krishna Das Jawahar Lal and after the death of Ram Krishna Das Hari Shanker and others Vs Firm Mutsaddi Lal Murli Dhar
Allahabad High Court · (1941) 12 AHC CK 0006
COURT ARCHIVE
Allahabad High Court judgments, 1941
125 judgments · page 1 of 7
High Courts23 Dec 1941Disposed Of
Nawab Bahadur Mohammad Abdul Samad Khan Vs Girdhari Lal and others
Allahabad High Court · (1941) 12 AHC CK 0002
High Courts18 Dec 1941Dismissed
Gordhan Das Vs Anand Prasad alias Chottan Lal and others
Allahabad High Court · (1941) 12 AHC CK 0003
High Courts09 Dec 1941Dismissed
Messrs. Maheshwari Brothers Vs The Official Liquidators of The Indra Sugar Works Ltd.
Allahabad High Court · (1941) 12 AHC CK 0009
High Courts08 Dec 1941Disposed Of
Pratap Singh and others Vs Gulzari Lal and others
Allahabad High Court · (1941) 12 AHC CK 0005
High Courts03 Dec 1941Allowed
Sipattar Singh alias Ghilendra Singh Vs Emperor
Allahabad High Court · (1941) 12 AHC CK 0001
High Courts02 Dec 1941Disposed Of
Dhanraji Kuer Vs Ram Raj Chaube and others
Allahabad High Court · (1941) 12 AHC CK 0010
High Courts02 Dec 1941Dismissed
Jagat Prasad Rai Sharma Vs Deo Nath Singh and others
Allahabad High Court · (1941) 12 AHC CK 0008
High Courts02 Dec 1941Disposed Of
Lal Girjesh Bahadur Pal Vs Bhagwati Prasad
Allahabad High Court · (1941) 12 AHC CK 0004
High Courts01 Dec 1941Dismissed
Surendra Bahadur Singh Vs Rajendra Bahadur Singh and others
Allahabad High Court · (1941) 12 AHC CK 0007
High Courts26 Nov 1941Allowed
Ramji Lal and Others Vs Emperor
Allahabad High Court · (1941) 11 AHC CK 0004
Northern India Canal and Drainage Act, 1873 — Section 3(2), 70Penal Code, 1860 (IPC) — Section 430
High Courts25 Nov 1941Allowed
Mst. Farkhanda Begam and Another Vs Hasnain
Allahabad High Court · (1941) 11 AHC CK 0002
High Courts24 Nov 1941Disposed Of
Hakim Ali Vs Shanker Lal
Allahabad High Court · (1941) 11 AHC CK 0006
High Courts20 Nov 1941Dismissed
Firm Shyam Lal Bidhi Chand Vs Mukund Lal
Allahabad High Court · (1941) 11 AHC CK 0007
High Courts06 Nov 1941Allowed
Debi Din Vs The Secretary of State for India in Council and others
Allahabad High Court · (1941) 11 AHC CK 0005
High Courts06 Nov 1941Allowed
Amar Chand minor through Mst. Kauli Vs Nem Chand
Allahabad High Court · (1941) 11 AHC CK 0003
High Courts05 Nov 1941Allowed
Hafiz Nurul Hasan Vs Emperor
Allahabad High Court · (1941) 11 AHC CK 0001
Penal Code, 1860 (IPC) — Section 399
High Courts29 Oct 1941Allowed
Raghubir Saran Das and after his death Harbans Lal and others Vs Kujnj Behari Lal, Official Receiver of the property of Sri Ram and Tirloki Prasad
Allahabad High Court · (1941) 10 AHC CK 0009