COURT ARCHIVE
Allahabad High Court judgments, 1932
355 judgments · page 1 of 18
Badri Prasad Vs Amjid Ali and Others
Allahabad High Court · AIR 1933 All 294
Lalta Prasad and Others Vs Gajadhar Shukul and Others
Allahabad High Court · (1932) 12 AHC CK 0003
Raghubar Dayal Vs Banwari Lal
Allahabad High Court · (1932) 12 AHC CK 0029
Lakshmi Narain Rai Vs Dip Narain Rai
Allahabad High Court · (1932) 12 AHC CK 0045
Mohammad Hashim Vs Notified Area
Allahabad High Court · (1932) 12 AHC CK 0039
Ram Nath Tulsi Ram Vs Salig Ram
Allahabad High Court · (1932) 12 AHC CK 0033
Satnarain Pandey Vs Emperor
Allahabad High Court · AIR 1933 All 232 : (1933) ILR (All) 263 : 145 Ind. Cas. 612
Municipal Board Vs Ram Sahai Gupta
Allahabad High Court · (1932) 12 AHC CK 0007
Abdul Sattar Vs M.L. Rani Hira Dei
Allahabad High Court · (1932) 12 AHC CK 0042
Radhe Shiam and Others Vs Shyam Lal and Others
Allahabad High Court · (1932) 12 AHC CK 0037
Kishan Lal-Babu Lal Vs Ram Chandra
Allahabad High Court · (1932) 12 AHC CK 0046
Kunj Behari Singh and Another Vs Bindra Sahu
Allahabad High Court · AIR 1934 All 8
Kishan Lal Babu Lal Vs Ram Chandra
Allahabad High Court · (1932) 12 AHC CK 0016
Sampat Kumar Singh Vs G.R. Peters and Others
Allahabad High Court · AIR 1933 All 410 : 145 Ind. Cas. 582
Chhedi Lal Vs Mt. Nafis Fatima Begum
Allahabad High Court · AIR 1933 All 561 : 145 Ind. Cas. 549
Official Liquidator Vs Liaqat Husein
Allahabad High Court · AIR 1933 All 205 : (1933) ILR (All) 250 : 145 Ind. Cas. 372
Sukhdeo Vs Emperor
Allahabad High Court · AIR 1933 All 210 : (1933) ILR (All) 252 : 145 Ind. Cas. 392