High Courts28 Dec 2012Dismissed
Piyusha Yadav Vs State of U.P. and Others
Allahabad High Court · (2012) 12 AHC CK 0137
COURT ARCHIVE
Allahabad High Court judgments, 2012
3,692 judgments · page 1 of 185
High Courts27 Dec 2012Allowed
Nathu Vs State of U.P.
Allahabad High Court · (2012) 12 AHC CK 0149
Penal Code, 1860 (IPC) — Section 307
High Courts25 Dec 2012Dismissed
Mohan Lal Vs State of U.P. and Others
Allahabad High Court · (2013) 1 ADJ 144
Constitution of India, 1950 — Article 226
High Courts21 Dec 2012Dismissed
Kutubuddin and Others Vs State of U.P. and Others
Allahabad High Court · (2013) 5 ADJ 16 : (2013) 3 AWC 3177
Land Acquisition Act, 1894 — Section 18, 28A, 28A(1), 28A(3), 4
High Courts21 Dec 2012Dismissed
Rajesh Vs State of U.P.
Allahabad High Court · (2013) 2 ADJ 329
Arms Act, 1959 — Section 25, 25(4), 4Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Evidence Act, 1872 — Section 32
High Courts21 Dec 2012Dismissed
Rajesh Kumar and Another Vs State of U.P.
Allahabad High Court · (2013) 1 ACR 1063
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Dowry Prohibition Act, 1961 — Section 2, 4Evidence Act, 1872 — Section 113B, 114, 32, 60
High Courts21 Dec 2012Allowed
Bijnor Construction Pvt.Ltd. Vs Chandramani Raghuvanshi and Others
Allahabad High Court · (2012) 12 AHC CK 0166
High Courts21 Dec 2012Dismissed
Preeti Jaiswal Vs State of U.P. and Others
Allahabad High Court · (2012) 12 AHC CK 0132
High Courts21 Dec 2012Disposed Of
Shakuntla Devi Vs State of U.P.Thru Secy. and Others
Allahabad High Court · (2012) 12 AHC CK 0131
High Courts21 Dec 2012Dismissed
State of U.P.and Another Vs 5Th Additional District Judge, Azamgarh and Another
Allahabad High Court · (2012) 12 AHC CK 0092
Uttar Pradesh Regularisation of Ad hoc Appointments (On Posts Within the Purview of the Public Service Commission) Rules, 1979 — Rule 4
High Courts21 Dec 2012
R.V.Northland Instt. Vs Prof.S.S.Mantha, Chairman, A.I.C.T.E. and Another
Allahabad High Court · (2012) 12 AHC CK 0080
High Courts21 Dec 2012Dismissed
Pradeep Kumar and Others Vs University Grant Commission and Another
Allahabad High Court · (2013) 3 ALJ 17
High Courts21 Dec 2012Dismissed
Lalanjoo Vs Deputy Director of Consolidation, Lalitpur/Adm (Finance and Revenue) and Others
Allahabad High Court · (2013) 4 ADJ 13
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 48(1), 9A(2)
High Courts21 Dec 2012
Munendra and Others Vs State of U.P.
Allahabad High Court · (2013) 2 ALJ 487
Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 161, 162, 313Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts21 Dec 2012Dismissed
Upkshetra No. 1 Upbhokta Sahkari Samiti Ltd. Vs State of U.P. and Others
Allahabad High Court · (2013) 2 AWC 1645
High Courts21 Dec 2012
Pradeep Kumar Vs State of U.P.
Allahabad High Court · (2013) 2 ACR 1928
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 394, 411, 460
High Courts21 Dec 2012
U.P. State Road Transport Corporation and Another Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (2013) 137 FLR 236
High Courts20 Dec 2012
Arun Kumar Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2013) 1 ADJ 1 : (2013) 3 ALJ 313 : (2013) LabIC 1880 : (2013) 1 UPLBEC 30
Constitution of India, 1950 — Article 14, 141, 21, 32, 39National Council for Teacher Education Act, 1993 — Section 31, 4, 5, 6, 6(a)
High Courts20 Dec 2012Dismissed
Dhuram Yadav and others Vs State of U.P.
Allahabad High Court · (2013) 2 ACR 1412
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Dec 2012
Ram Autar Vs State of U.P.
Allahabad High Court · (2013) 2 ACR 1436 : (2013) 2 ADJ 490
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 302