High Courts20 Dec 2012Dismissed
Mohd.Yaqoob Vs State of U.P.Through The Engineer-In Chief, Irrigation Department, U.P., Lucknow and Others.
Allahabad High Court · (2012) 12 AHC CK 0102
COURT ARCHIVE
Allahabad High Court judgments, 2012
3,764 judgments · page 3 of 189
High Courts20 Dec 2012Dismissed
Manoj Kumar Agrawal and Another Vs State of U.P. and Others
Allahabad High Court · (2012) 12 AHC CK 0100
High Courts20 Dec 2012Allowed
Prakash Chandra Goenka and Others Vs State of U.P.Through Its Secre Tary Awas Anubhag-3,Lucknow and Others
Allahabad High Court · (2012) 12 AHC CK 0085
High Courts20 Dec 2012
Gyanmati & Others Vs State of U.P. & Others
Allahabad High Court · (2012) 12 AHC CK 0081
High Courts20 Dec 2012
Gulajar Vs State of U.P. and Others
Allahabad High Court · (2012) 12 AHC CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 245(2)Penal Code, 1860 (IPC) — Section 34, 379, 411, 417, 418
High Courts20 Dec 2012Allowed
Sri Anil Kumar Sharma Vs State of U.P. and Others
Allahabad High Court · (2013) 136 FLR 1017 : (2013) 1 UPLBEC 297
High Courts20 Dec 2012Dismissed
Depot Manager, U.P. State Road Transport Corporation and Another Vs Smt. Sushila Devi and Others
Allahabad High Court · (2013) 1 AWC 614
Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338, 427
High Courts20 Dec 2012Allowed
Khem Chand Vs State of U.P. and Others
Allahabad High Court · (2013) 2 ADJ 681 : (2013) 3 ALJ 391 : (2013) 2 AWC 1126 : (2013) LabIC 1896
Constitution of India, 1950 — Article 21
High Courts20 Dec 2012Allowed
Nagar Palika Parishad and Others Vs Deputy Director/Regional Director Employees State Insurance
Allahabad High Court · (2013) 138 FLR 401 : (2013) 1 LLJ 626
High Courts20 Dec 2012Dismissed
Girja Shankar and Others Vs Nagar Panchayat and Others
Allahabad High Court · (2013) 3 AWC 2499
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 43 Rule 1(r)
High Courts20 Dec 2012Dismissed
U.P. State Industrial Development Corporation Ltd. Vs Salek Chand (D) and Others
Allahabad High Court · (2013) 4 ADJ 244
Civil Procedure Code, 1908 (CPC) — Section 100, 96Land Acquisition Act, 1894 — Section 11, 11ALimitation Act, 1963 — Section 5
High Courts19 Dec 2012
Prashant Kumar Katiyar Vs State of U.P. and Others
Allahabad High Court · (2013) 1 ADJ 523 : (2013) 3 ALJ 658 : (2013) LabIC 2196
Constitution of India, 1950 — Article 14, 16, 30
High Courts19 Dec 2012Dismissed
Shivcharn Maurya and Another Vs Adl. District Judge and Others
Allahabad High Court · (2013) 6 ADJ 421 : (2013) 3 ALJ 173
Civil Procedure Code, 1908 (CPC) — Section 20, 24, 3
High Courts19 Dec 2012
Canara Bank and Another Vs Ramesh Chandra Singhal
Allahabad High Court · (2013) 3 ALJ 377
Transfer of Property Act, 1882 — Section 106, 116
High Courts19 Dec 2012Dismissed
Oriental Insurance Co. Ltd. Vs Subhash Kumar and Others
Allahabad High Court · (2013) 1 AWC 603
Motor Vehicles Act, 1988 — Section 173
High Courts19 Dec 2012Allowed
U.P.S.R.T.C. Vs Dhaniram and Others
Allahabad High Court · (2013) 1 AWC 580
Motor Vehicles Act, 1988 — Section 173
High Courts19 Dec 2012Dismissed
Subodh Kumar Tiwari Vs State of U.P.
Allahabad High Court · (2013) 2 ALJ 375
Criminal Procedure Code, 1973 (CrPC) — Section 209, 227, 228, 397, 401Prevention of Corruption Act, 1988 — Section 13(1)(D), 13(2)
High Courts19 Dec 2012Dismissed
Nand Lal Sehgal Vs C.B.I., E.O.W. IV New Delhi
Allahabad High Court · (2013) 1 ACR 1080
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts19 Dec 2012Dismissed
Ram Bahadur Vs Nayab Tehsildar and Another
Allahabad High Court · (2012) 12 AHC CK 0157
Constitution of India, 1950 — Article 226Uttar Pradesh Land Revenue Act, 1901 — Section 34
High Courts19 Dec 2012Dismissed
Shiv Karan Lal Vs State of U.P.and Others
Allahabad High Court · (2012) 12 AHC CK 0155