High Courts02 Jan 2012Allowed
Pawan Kumar Singh and Others Vs The State of U.P and Another
Allahabad High Court · (2012) 01 AHC CK 0323
COURT ARCHIVE
Allahabad High Court judgments, 2012
3,764 judgments · page 189 of 189
High Courts02 Jan 2012Dismissed
Union of India and Others Vs Babu Lal Anand and Another
Allahabad High Court · (2012) 2 ADJ 309
Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 5(4)
High Courts02 Jan 2012
Shakeel Ahmad and Another Vs D.I.O.S. Basti and Others
Allahabad High Court · (2012) 2 ADJ 56
Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 17
High Courts02 Jan 2012
Regional Manager U.P.S.R.T.C., Moradabad Vs State of U.P. and Others
Allahabad High Court · (2012) 4 ADJ 405
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 112, 116Uttar Pradesh Industrial Disputes Act, 1947 — Section 11A, 4K