High Courts23 Dec 1895Disposed Of
Kalyan Das Vs Muhammad Mahmud Ali
Allahabad High Court · (1896) ILR (All) 189
Transfer of Property Act, 1882 — Section 74
COURT ARCHIVE
Allahabad High Court judgments, 1895
114 judgments · page 1 of 6
High Courts23 Dec 1895Dismissed
Inderjit Vs Lal Chand and Another
Allahabad High Court · (1896) ILR (All) 168
Evidence Act, 1872 — Section 92
High Courts23 Dec 1895Dismissed
Parsidh Rai and Others Vs Raji Nain and Others
Allahabad High Court · (1896) ILR (All) 172
High Courts21 Dec 1895Disposed Of
Ghulam Shabbir Vs Dwarka Prasad and Others
Allahabad High Court · (1896) ILR (All) 163
High Courts20 Dec 1895Dismissed
Amanat Bibi and Another Vs Ajudhia and Others
Allahabad High Court · (1896) ILR (All) 160
High Courts16 Dec 1895Allowed
Shirin Begam and Another Vs Agha Ali Khan and Others
Allahabad High Court · (1896) ILR (All) 141
High Courts14 Dec 1895
Sheikh Muhammad and Others Vs Salima Bibi and Others
Allahabad High Court · (1896) ILR (All) 131
High Courts13 Dec 1895Dismissed
Bhawani Prasad and Another Vs Ghulam Muhammad and Others
Allahabad High Court · (1896) ILR (All) 121
High Courts12 Dec 1895Dismissed
Queen-Empress Vs Khushali Ram and Others
Allahabad High Court · (1896) ILR (All) 158
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts11 Dec 1895Dismissed
Jawahir Singh and Another Vs Debi Singh and Others
Allahabad High Court · (1896) ILR (All) 119
High Courts10 Dec 1895Dismissed
Narain Das Vs Hazari Lal and Others
Allahabad High Court · (1896) ILR (All) 233
High Courts06 Dec 1895Dismissed
Chunni Lal Vs Ganga Prasad
Allahabad High Court · (1896) ILR (All) 113
High Courts06 Dec 1895Dismissed
Najju Khan Vs Imtiaz-ud-din
Allahabad High Court · (1896) ILR (All) 115
High Courts03 Dec 1895Dismissed
Ghulam Kadir Khan and Others Vs Mustakim Khan and Others
Allahabad High Court · (1896) ILR (All) 109
High Courts30 Nov 1895Dismissed
Janki Pande Vs Ram Saran Pande
Allahabad High Court · (1896) ILR (All) 106