High Courts23 Dec 1915Allowed
Narain Das and Another Vs Musammat Dhania
Allahabad High Court · AIR 1916 All 366 : (1916) ILR (All) 154
Transfer of Property Act, 1882 — Section 54
COURT ARCHIVE
Allahabad High Court judgments, 1915
438 judgments · page 1 of 22
High Courts23 Dec 1915
Narain Das and Others Vs Musammat Dhania
Allahabad High Court · 35 Ind. Cas. 23
Transfer of Property Act, 1882 — Section 54, 55
High Courts22 Dec 1915Allowed
The Ganges Sugar Works Limited Vs Nuri Miah
Allahabad High Court · (1916) ILR (All) 150
High Courts21 Dec 1915Dismissed
Emperor Vs Gobind Sahai
Allahabad High Court · (1916) ILR (All) 134
Criminal Procedure Code, 1898 (CrPC) — Section 369
High Courts21 Dec 1915
Sarju and Another Vs Emperor
Allahabad High Court · AIR 1916 All 314 : 32 Ind. Cas. 667
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts21 Dec 1915
Abdul Rab Vs Emperor
Allahabad High Court · AIR 1916 All 294 : 32 Ind. Cas. 656
Criminal Procedure Code, 1898 (CrPC) — Section 237Penal Code, 1860 (IPC) — Section 384
High Courts20 Dec 1915Dismissed
Jasti Ganiraju, minor, by his father and guardian Jasti Ramayya and Others Vs Sri Damera Narasimha Apparayanim Garu
Allahabad High Court · 33 Ind. Cas. 128
High Courts20 Dec 1915Disposed Of
Basdeo Rai Vs Dwarka Ram and Another
Allahabad High Court · AIR 1916 All 219 : 32 Ind. Cas. 346
Transfer of Property Act, 1882 — Section 107
High Courts20 Dec 1915Dismissed
Muhammad Qasim and Others Vs Sri Mahant Sheo Ling Swami Jangam and Others
Allahabad High Court · AIR 1916 All 153 : 32 Ind. Cas. 192
High Courts20 Dec 1915
Dwarka Ram and Another Vs Basdeo Rai
Allahabad High Court · (1916) ILR (All) 178
Easements Act, 1882 — Section 52, 64Transfer of Property Act, 1882 — Section 107
High Courts16 Dec 1915
Ganeshi Lal and Others Vs Jagan Nath and Another
Allahabad High Court · AIR 1916 All 100(2) : 32 Ind. Cas. 171
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts16 Dec 1915
Musammat Ram Dei Vs Musammat Kishen Dei and Others
Allahabad High Court · AIR 1916 All 193 : 32 Ind. Cas. 338
Hindu Widows Remarriage Act, 1856 — Section 2
High Courts15 Dec 1915Dismissed
Jaspat Rai and Another Vs Devi Dayal and Others
Allahabad High Court · AIR 1916 All 244 : 32 Ind. Cas. 399
High Courts14 Dec 1915Allowed
Wasi-Ul-Zaman Khan Vs Musammat Faiza Bibi
Allahabad High Court · AIR 1916 All 165 : 32 Ind. Cas. 348
High Courts14 Dec 1915Dismissed
Parbhu Dayal Vs Makbul Ahmad and Others
Allahabad High Court · (1916) ILR (All) 163
High Courts13 Dec 1915Dismissed
Baldeo Pande Vs Muhammad Ali and Another
Allahabad High Court · (1916) ILR (All) 148
Transfer of Property Act, 1882 — Section 60
High Courts13 Dec 1915
Muhammad Ibrahim Vs Emperor
Allahabad High Court · AIR 1916 All 86 : 32 Ind. Cas. 153
High Courts11 Dec 1915Allowed
Anand Sarup Vs Chawwa
Allahabad High Court · AIR 1916 All 241 : 34 Ind. Cas. 952
High Courts11 Dec 1915Dismissed
Jai Kishan Joshi Vs Budhanand Joshi and Another
Allahabad High Court · (1916) ILR (All) 138
Transfer of Property Act, 1882 — Section 95